High Courts28 Oct 2015Dismissed
The State of Gujarat Vs Raval Rameshbhai Govabhai
Gujarat High Court · (2015) 10 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 498(A)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 7 of 48
High Courts28 Oct 2015Dismissed
State of Gujarat Vs Devendrakumar Baldevbhai Rajput (Dabhi)
Gujarat High Court · (2015) 10 GUJ CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34, 363, 366, 376
High Courts28 Oct 2015Partly Allowed
Vijay Bansilal Varma and Others Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0054
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 122, 313, 374, 427, 428Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts28 Oct 2015Dismissed
State of Gujarat Vs Ghanshyambhai and Others
Gujarat High Court · (2015) 10 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 114, 120-B, 489(A), 489(C)
High Courts28 Oct 2015Dismissed
State of Gujarat Vs Thakor Pratapji Kanaji and Others
Gujarat High Court · (2015) 10 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 363, 366, 376
High Courts28 Oct 2015Dismissed
State of Gujarat Vs Yusuf Hajimahmmad Ice-Creamwala (Chhipa) and Others
Gujarat High Court · (2015) 10 GUJ CK 0012
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 307, 323, 34, 394
High Courts28 Oct 2015Dismissed
The State of Gujarat Vs Arjunbhai Govindbhai Rana and Others
Gujarat High Court · (2015) 10 GUJ CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 363, 366
High Courts28 Oct 2015Disposed off
Ajit Annu Kamath Vs Deputy Director
Gujarat High Court · (2016) 3 GujLH 500
Criminal Procedure Code, 1973 (CrPC) - Section 206, Section 244, Section 476, Section 61, Section 88
High Courts27 Oct 2015Dismissed
State of Gujarat Vs Bharatbhai Malubhai Bhojaiya Devipujak
Gujarat High Court · (2015) 10 GUJ CK 0046
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 114, 326, 504
High Courts27 Oct 2015Dismissed
State of Gujarat Vs Mulu
Gujarat High Court · (2015) 10 GUJ CK 0044
Penal Code, 1860 (IPC) - Section 34, 416, 417, 419, 420
High Courts27 Oct 2015Dismissed
Jotibhai Kalubhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0009
Arms Act, 1959 - Section 25, 25(1)(a)(b)Criminal Procedure Code, 1973 (CrPC) - Section 303, 374Penal Code, 1860 (IPC) - Section 114, 307, 319, 320, 504
High Courts26 Oct 2015Dismissed
Manubhai Panchabhai Sabaliya T. Koli Vs State of Gujarat
Gujarat High Court · (2016) 1 CCR 394
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 114, 114-A, 118
High Courts26 Oct 2015Dismissed
The State of Gujarat Vs Lalabhai Motibhai Patel and Others
Gujarat High Court · (2015) 10 GUJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 209Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts26 Oct 2015Dismissed
Ramanbhai Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0050
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 114, 313, 323, 361Penal Code, 1860 (IPC) - Section 114, 323, 504
High Courts26 Oct 2015
Valkubhai Lakhubhai Zamar Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 374(2)Evidence Act, 1872 - Section 106, 157Penal Code, 1860 (IPC) - Section 302
High Courts23 Oct 2015Disposed Off
Ruchi Soya Industries Ltd. Vs Commissioner of Customs
Gujarat High Court · (2017) 346 ELT 372
High Courts21 Oct 2015
Virendrasinh Mafaji Vaghela and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 10 GUJ CK 0077
Constitution of India, 1950 - Article 172, 226, 243, 243E, 243-EGujarat Provincial Municipal Corporations Act, 1949 - Section 7A
High Courts21 Oct 2015Dismissed
State of Gujarat Vs Sukabhai Mangabhai Rathod and Others
Gujarat High Court · (2015) 10 GUJ CK 0020
Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 302, 323, 325, 504
High Courts20 Oct 2015Dismissed
Remubhai Bhimabhai Vasava Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 343, 346, 363, 366
High Courts20 Oct 2015Dismissed
Reliance General Insurance Co. Ltd. Vs Farman Nasim Sheikh and Others
Gujarat High Court · (2015) 147 FLR 932 : (2016) 1 LLN 651 : (2016) LLR 287
Workmens Compensation Act, 1923 - Section 30