High Courts20 Oct 2015Dismissed
The State of Gujarat Vs Anilsing Amarnathsingh Sengar
Gujarat High Court · (2015) 10 GUJ CK 0016
Bombay Police Act, 1951 - Section 135, 37(1)Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 8 of 48
High Courts20 Oct 2015Dismissed
State of Gujarat Vs Amra Bhana Harijan and Others
Gujarat High Court · (2015) 10 GUJ CK 0014
Bombay Police Act, 1951 - Section 135Evidence Act, 1872 - Section 164Penal Code, 1860 (IPC) - Section 120(B), 302, 34, 394
High Courts20 Oct 2015Dismissed
State of Gujarat Vs Liyakathusein and Others
Gujarat High Court · (2015) 10 GUJ CK 0013
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts20 Oct 2015Partly Allowed
Dipubhai Madhubhai Kamaliya Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0011
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts19 Oct 2015Dismissed
State of Gujarat Vs Gopalpari Naranpari Goswami and Others
Gujarat High Court · (2015) 10 GUJ CK 0081
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34
High Courts19 Oct 2015Dismissed
State of Gujarat Vs Shivdan Bhurabhai Gadhvi and Others
Gujarat High Court · (2015) 10 GUJ CK 0079
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts19 Oct 2015Dismissed
State of Gujarat Vs Thakor Kadvaji Shankarji and Others
Gujarat High Court · (2015) 10 GUJ CK 0019
Bombay Police Act, 1951 - Section 135, 34Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(II), 323, 324, 34
High Courts19 Oct 2015Dismissed
The State of Gujarat Vs Balwantsang Fatesang Patel and Others
Gujarat High Court · (2015) 10 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 323, 325, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 [1] [10]
High Courts17 Oct 2015Dismissed
The State of Gujarat Vs Sanjay Kanjibhai Chavda and Others
Gujarat High Court · (2015) 10 GUJ CK 0083
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 141, 143, 147, 148, 149
High Courts17 Oct 2015Dismissed
The State of Gujarat Vs Prabhatsinh Banubha Jadeja and Others
Gujarat High Court · (2015) 10 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 304(B), 34
High Courts17 Oct 2015Dismissed
State of Gujarat Vs Narpatbhai Jethiabhai Vasava and Others
Gujarat High Court · (2015) 10 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 306, 498-A
High Courts17 Oct 2015
Ask Me Enterprise Vs Union of India and Others
Gujarat High Court · (2015) 10 GUJ CK 0067
Finance Act, 1994 - Section 87Finance Act, 2013 - Section 10(10C), 104, 105, 106, 106(1)
High Courts17 Oct 2015
Automark Industries (I) Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2016) 53 GST 178 : (2016) 88 VST 295
Constitution of India, 1950 - Article 226Gujarat Value Added Tax Act, 2003 - Section 27, 35(1), 44, 73
High Courts17 Oct 2015
Ask Me Enterprise Vs Union of India
Gujarat High Court · (2015) 40 STR 1041
Finance Act, 1994 - Section 87Finance Act, 2013 - Section 10(10C), 104, 105, 106, 106(1)
High Courts17 Oct 2015Dismissed
State of Gujarat Vs Naginbhai Somabhai Baria and Others
Gujarat High Court · (2015) 10 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 376, 506(2)
High Courts17 Oct 2015Dismissed
State of Gujarat Vs Thakor Mafaji Khodaji
Gujarat High Court · (2015) 10 GUJ CK 0026
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34
High Courts16 Oct 2015Allowed
Govindbhai Adherabhai Katara Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0080
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, 342, 342(2)Penal Code, 1860 (IPC) - Section 302, 304B
High Courts16 Oct 2015Dismissed
State of Gujarat Vs Kanubhai Haribhai Bharvad and Others
Gujarat High Court · (2015) 10 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 498(A), 504
High Courts16 Oct 2015Dismissed
State of Gujarat Vs Pradipkumar Jaguji Thakor
Gujarat High Court · (2015) 10 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 376, 506(1)
High Courts16 Oct 2015
State of Gujarat Vs Pepsico India Holdings Pvt. Ltd.
Gujarat High Court · (2016) 88 VST 304
Gujarat Sales Tax Act, 1969 - Section 44Gujarat Value Added Tax Act, 2003 - Section 41, 44, 44(a), 78