High Courts12 Oct 2015Dismissed
State of Gujarat Vs Ayodhya Munivan Aditya Dravid and Others
Gujarat High Court · (2015) 10 GUJ CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 294(b), 302, 34
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 10 of 48
High Courts12 Oct 2015
Arunbhai R. Naik Vs I.T. Officer
Gujarat High Court · (2016) 284 CTR 284 : (2015) 379 ITR 511 : (2016) 236 TAXMAN 190
Constitution of India, 1950 - Article 12, 226Income Tax Act, 1961 - Section 10, 10(A), 10(B), 10(C), 143(1)(a)
High Courts12 Oct 2015Disposed Off
Oriental Insurance Co. Ltd. Vs Aminaben and Others
Gujarat High Court · (2015) 4 ACC 895
High Courts12 Oct 2015Dismissed
The State of Gujarat Vs MER Veljibhai Bhagwanbhai and Others
Gujarat High Court · (2015) 10 GUJ CK 0029
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34, 395, 397, 405
High Courts12 Oct 2015Dismissed
State of Gujarat Vs Koli Hamirbhai Mandabhai Bhuva
Gujarat High Court · (2015) 10 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts09 Oct 2015Dismissed
Chhaganbhai Badhabhai Jadav Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, 68(1), 7APenal Code, 1860 (IPC) - Section 363, 366, 375, 376
High Courts09 Oct 2015Dismissed
Vinaji Vihaji Thakor Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0120
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 64, 68(1), 7APenal Code, 1860 (IPC) - Section 114, 363, 366, 374, 375
High Courts09 Oct 2015Dismissed
Rameshbhai Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313, 374(2)Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 363, 366, 376, 377
High Courts09 Oct 2015Allowed
Punit Vs Deputy Secretary (Special) and Others
Gujarat High Court · (2015) 10 GUJ CK 0112
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)
High Courts09 Oct 2015Dismissed
State of Gujarat Vs Ramchandra Devmal Co. and Others
Gujarat High Court · (2015) 10 GUJ CK 0107
Drugs and Cosmetics Act, 1940 - Section 18(a)(i), 18(a)(vi), 27, 28
High Courts09 Oct 2015Allowed
State of Gujarat Vs Kadvabhai Becharbhai Savaliya
Gujarat High Court · (2015) 10 GUJ CK 0100
Penal Code, 1860 (IPC) - Section 313, 376, 506(2)
High Courts09 Oct 2015Dismissed
State of Gujarat Vs Odharji Vihaji Thakor
Gujarat High Court · (2015) 10 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 34, 363, 366, 376
High Courts09 Oct 2015
Shree Rama Multi-Tech Ltd. Vs Commissioner of Central Excise & Customs
Gujarat High Court · (2016) 331 ELT 348 : (2015) 52 GST 995
High Courts08 Oct 2015Dismissed
State of Gujarat Vs Niranjan Harkishanbhai Patel and Others
Gujarat High Court · (2015) 10 GUJ CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 307, 34, 452
High Courts08 Oct 2015Allowed
State of Gujarat Vs Sahdevsinh Anopsinh Jadeja
Gujarat High Court · (2015) 10 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 378Penal Code, 1860 (IPC) - Section 307, 325, 332, 504
High Courts08 Oct 2015Dismissed
State of Gujarat Vs Javaji Pujaji Tabiyad and Others
Gujarat High Court · (2015) 10 GUJ CK 0098
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Oct 2015
Sigma Diagnostics (I) P. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2015) 10 GUJ CK 0058
Central Excises and Salt Act, 1944 - Section 11AC
High Courts08 Oct 2015Allowed
Manjulaben Prakshbhai Sarvaiya Vs State of Gujarat and Others
Gujarat High Court · (2015) ALLMR(Cri) 572 : (2016) CriLJ 259 : (2016) 1 DMC 622
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 125(1)(b), 125(1)(d), 2(y)General Clauses Act, 1897 - Section 13(1), 3(42)
High Courts07 Oct 2015Dismissed
State of Gujarat Vs Rajeshbhai Natubhai Parmar
Gujarat High Court · (2015) 10 GUJ CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34, 435, 436, 511
High Courts07 Oct 2015Dismissed
State of Gujarat Vs Kanubhai Pashabhai Patel
Gujarat High Court · (2015) 10 GUJ CK 0113
Penal Code, 1860 (IPC) - Section 302, 307, 34, 498(A)