High Courts01 Oct 2015
The Commissioner Vs Thakkar Tobacco Products P. Ltd.
Gujarat High Court · (2016) 332 ELT 785 : (2016) 53 GST 235
Central Excises and Salt Act, 1944 - Section 11A(1), 11B, 3A, 3A(3)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 12 of 48
High Courts01 Oct 2015
The Commissioner of Central Excise Vs Arvind M. Kapoor
Gujarat High Court · (2016) 332 ELT 253
Central Excises and Salt Act, 1944 - Section 35G
High Courts01 Oct 2015
Gopala Builders Vs Directorate General of C. Ex. Intelligence
Gujarat High Court · (2015) 40 STR 888 : (2016) 88 VST 16
Finance Act, 1994 - Section 73, 73A, 73C, 87
High Courts01 Oct 2015
Reliance Industries Ltd. Vs Union of India
Gujarat High Court · (2015) 326 ELT 664
Constitution of India, 1950 - Article 226, 227Contempt of Courts Act, 1971 - Section 2(b)Customs Act, 1962 - Section 114A, 12, 142, 17, 18
High Courts01 Oct 2015
The Commissioner, Central Excise & Customs Vs Rishiroop Rubber (I) Ltd.
Gujarat High Court · (2015) 10 GUJ CK 0007
Central Excises and Salt Act, 1944 - Section 35G
High Courts30 Sept 2015Dismissed
State of Gujarat Vs Meghji Virji Kharva and Others
Gujarat High Court · (2015) 09 GUJ CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 306, 498(A), 498-A
High Courts30 Sept 2015Dismissed
State of Gujarat Vs Sanjivkumar Kanubhai Bariya and Others
Gujarat High Court · (2015) 09 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 114, 302, 304-B, 306, 34
High Courts30 Sept 2015Dismissed
State of Gujarat Vs Anirudhsinh Jashubha Jadeja
Gujarat High Court · (2015) 09 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34, 376, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(11), 3(2)(5)
High Courts30 Sept 2015
Federation of Surat Textile Traders'' Association Vs Union of India
Gujarat High Court · (2015) 52 GST 983
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65, 65(105)(zzze), 65(105)(zzzm), 65(25a), 66
High Courts30 Sept 2015Dismissed
Balwantsinh Budhabhai Chauhan Vs Taluka Development Officer and Others
Gujarat High Court · (2015) 147 FLR 622 : (2016) 1 LLN 125
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25-B, 25-F, 25-G, 25-H
High Courts29 Sept 2015Dismissed
State of Gujarat Vs Rasikbhai Damabhai Vasava
Gujarat High Court · (2015) 09 GUJ CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Sept 2015Dismissed
Lavghanbhai Devjibhai Vasava Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts29 Sept 2015
All Gujarat Federation of Tax Consultants Vs Central Board of Direct Taxes and Others
Gujarat High Court · (2015) 280 CTR 248
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 119, 119(1), 119(2)(a), 139, 234A
High Courts28 Sept 2015Allowed
Shankarbhai Mavjibhai Parmar (Chamar) Vs The State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0075
Penal Code, 1860 (IPC) - Section 114, 302, 324, 325, 34
High Courts28 Sept 2015
Dipakbhai Shankerji Thakore Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0050
Bombay Police Act, 1951 - Section 135(1)Constitution of India, 1950 - Article 161, 72Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts28 Sept 2015Partly Allowed
State of Gujarat Vs Vishnubhai Kacharadas Gangaram Patel
Gujarat High Court · (2015) 09 GUJ CK 0023
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 201, 307, 326, 333
High Courts24 Sept 2015Dismissed
Munirudin Vajirudin Kazi Vs Municipal Commissioner and Others
Gujarat High Court · (2015) 147 FLR 628 : (2016) LLR 81
Constitution of India, 1950 - Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, 8(c)Payment of Gratuity Act, 1972 - Section 4(6)
High Courts23 Sept 2015Dismissed
Shabbir Ahmed and Others Vs State of Gujarat
Gujarat High Court · (2015) 09 GUJ CK 0074
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts23 Sept 2015Partly Allowed
State of Gujarat Vs Sureshbahi Ishwarbhai Solanki and Others
Gujarat High Court · (2015) 09 GUJ CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 323Penal Code, 1860 (IPC) - Section 114, 332, 392, 427, 504
High Courts23 Sept 2015Dismissed
State of Gujarat Vs Sodha Kuldip Sureshbhai and Others
Gujarat High Court · (2015) 09 GUJ CK 0070
Bombay Police Act, 1951 - Section 135, 27Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 304, 34