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Gujarat High Court judgments, 2015

954 judgments · page 13 of 48

High Courts23 Sept 2015

Yunusbhai Usmanbhai Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2016) CriLJ 717 : (2015) 3 GLR 2512 : (2016) 1 RCR(Civil) 758 : (2016) 1 RCR(Criminal) 690

Constitution of India, 1950 - Article 13(2), 13(3)(a), 14, 15, 15(1)Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Dissolution of Muslim Marriages Act, 1939 - Section 2
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High Courts21 Sept 2015Allowed

State of Gujarat Vs Pradhanji

Gujarat High Court · (2015) 09 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 363, 366, 376, 376(2)(f)
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High Courts18 Sept 2015Allowed

Bipinkumar Laxmanbhai Raval Vs State of Gujarat

Gujarat High Court · (2017) 1 Crimes 597

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), Section 16(1)(a)(ii), Section 7(i), Section 7(ii), Section 7(iii)Prevention of Food Adulteration Rules, 1955 - Rule 44(c), Rule 50
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High Courts16 Sept 2015Partly Allowed

Yasminbegam Vs The State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
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High Courts15 Sept 2015Dismissed

Irfan Vs State of Gujarat

Gujarat High Court · (2015) 09 GUJ CK 0058

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 114, 300, 302, 307, 323
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