High Courts07 Oct 2015Dismissed
State of Gujarat Vs Virabhai
Gujarat High Court · (2015) 10 GUJ CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 489(B)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 11 of 48
High Courts07 Oct 2015Dismissed
State of Gujarat Vs Dhirendra and Others
Gujarat High Court · (2015) 10 GUJ CK 0101
Arms Act, 1959 - Section 25(1), 25(1)(1A), 25(1)(1AA), 25(1A), 25(1AA)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 Oct 2015Allowed
Regional Director Vs Shah Engineers
Gujarat High Court · (2016) 148 FLR 153 : (2015) 4 LLJ 409
Employees State Insurance Act, 1948 - Section 1(5), 45-A, 82(2)
High Courts07 Oct 2015
Commissioner of Central Excise, Vapi Vs Parle Agro Pvt. Ltd.
Gujarat High Court · (2015) 52 GST 1138 : (2015) 40 STR 1052
Central Excises and Salt Act, 1944 - Section 35G, 35G(1), 35H, 36, 36(b)
High Courts07 Oct 2015Partly Allowed
State of Gujarat Vs Mehmood
Gujarat High Court · (2015) 10 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304, 326, 34, 427
High Courts06 Oct 2015Dismissed
State of Gujarat Vs Jeetendra Popatbhai and Others
Gujarat High Court · (2015) 10 GUJ CK 0114
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313, 417Penal Code, 1860 (IPC) - Section 114, 302, 34, 504
High Courts06 Oct 2015Dismissed
Narsinhbhai Atmarambhai Koli Patel and Others Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0109
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 374(2)Evidence Act, 1872 - Section 27
High Courts06 Oct 2015
Principal Commissioner of Income Tax-2 Vs Kunvarji Finance Pvt. Ltd.
Gujarat High Court · (2015) 10 GUJ CK 0068
Income Tax Act, 1961 - Section 132, 132(4), 139, 145(3), 153A
High Courts06 Oct 2015
K.S. Jewellers P. Ltd. Vs Director of Income Tax and Others
Gujarat High Court · (2015) 379 ITR 526
Bombay Police Act, 1951 - Section 124Income Tax Act, 1961 - Section 132A
High Courts06 Oct 2015
K.S. Jewelers Pvt. Ltd. Vs Director of Income Tax and Others
Gujarat High Court · (2015) 10 GUJ CK 0057
Bombay Police Act, 1951 - Section 124Income Tax Act, 1961 - Section 132A
High Courts06 Oct 2015Allowed
The State of Gujarat Vs Anopbhai Mohanbhai Gohil
Gujarat High Court · (2015) 10 GUJ CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304
High Courts06 Oct 2015Dismissed
State of Gujarat Vs Sureshbhai Ramanbhai Nayka
Gujarat High Court · (2015) 10 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(2)(f), 506
High Courts05 Oct 2015Dismissed
State of Gujarat Vs Madhavsinh
Gujarat High Court · (2015) 10 GUJ CK 0117
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 302, 34, 504
High Courts05 Oct 2015
Mohit Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0111
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 188, 302, 304(II), 323, 325
High Courts05 Oct 2015Allowed
Babu Vs State of Gujarat and Others
Gujarat High Court · (2015) 10 GUJ CK 0103
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)
High Courts05 Oct 2015
Banco Products (India) Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 379 ITR 1
Income Tax Act, 1922 - Section 10Income Tax Act, 1961 - Section 260A, 28, 30, 31, 32
High Courts01 Oct 2015
State of Gujarat Vs Vijaybhai Mohanbhai Prajapati
Gujarat High Court · (2015) 10 GUJ CK 0110
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 342, 395, 397, 451
High Courts01 Oct 2015Dismissed
State of Gujarat Vs Gulshankumar Subhashchandra Sharma and Others
Gujarat High Court · (2015) 10 GUJ CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 114, 498A
High Courts01 Oct 2015Allowed
Yash Vs State of Gujarat and Others
Gujarat High Court · (2015) 10 GUJ CK 0105
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)
High Courts01 Oct 2015Disposed off
Hardik Bharatbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 10 GUJ CK 0104
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 124A