COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 9 of 48

High Courts16 Oct 2015Dismissed

State of Gujarat Vs Shivgiri Khimgigiri Goswami and Others

Gujarat High Court · (2015) 10 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Dowry Prohibition Act, 1961 - Section 3Penal Code, 1860 (IPC) - Section 114, 302, 304(B), 306, 34

High Courts16 Oct 2015Allowed

State of Gujarat Vs Parshottambhai Ganpatbhai Vasava

Gujarat High Court · (2015) 10 GUJ CK 0015

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 302, 304, 326, 34, 498(A)

High Courts15 Oct 2015Dismissed

State of Gujarat Vs Gitesh Bhikhabhai Patel and Others

Gujarat High Court · (2015) 10 GUJ CK 0074

Penal Code, 1860 (IPC) - Section 302, 307, 34, 498(A), 498A

High Courts15 Oct 2015Dismissed

State of Gujarat Vs Jilubha Surajsingh Darbar and Others

Gujarat High Court · (2015) 10 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307

High Courts15 Oct 2015Dismissed

State of Gujarat Vs Ratuji Sohanji Thakor and Others

Gujarat High Court · (2015) 10 GUJ CK 0030

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34, 394

High Courts15 Oct 2015Dismissed

State of Gujarat Vs Natubha Chatursinh Gohil

Gujarat High Court · (2015) 10 GUJ CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 202Penal Code, 1860 (IPC) - Section 302, 34

High Courts15 Oct 2015Dismissed

The State of Gujarat Vs Ratilal Nanabhai Patel

Gujarat High Court · (2015) 10 GUJ CK 0022

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34

High Courts14 Oct 2015Dismissed

Mir Karim Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0119

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 394Evidence Act, 1872 - Section 114, 27, 8

High Courts14 Oct 2015Dismissed

State of Gujarat Vs Ramshi Hamir Solanki Koli and Others

Gujarat High Court · (2015) 10 GUJ CK 0071

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 201, 302, 34, 427, 436

High Courts14 Oct 2015Dismissed

The State of Gujarat Vs Sagar Karabhai Devabhai Rathod and Others

Gujarat High Court · (2015) 10 GUJ CK 0069

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 147, 148, 149, 333, 337

High Courts14 Oct 2015Dismissed

State of Gujarat Vs Gulabsha Gigasha Fakir

Gujarat High Court · (2015) 10 GUJ CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Motor Vehicles Act, 1988 - Section 134, 177, 184Penal Code, 1860 (IPC) - Section 279, 302, 304, 304(A), 34

High Courts13 Oct 2015Dismissed

Nareshbhai Dudhabhai Vaghela Vs State of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)

High Courts13 Oct 2015

Varshaben Sanatbhai Patel Vs Income Tax Officer and Others

Gujarat High Court · (2016) 282 CTR 75

Constitution of India, 1950 - Article 226, 227Income Tax Act, 1961 - Section 139, 139(4), 143(1), 143(3), 147

High Courts13 Oct 2015Partly Allowed

Rameshbhai Babubhai Makwana Vs Dhari Gram Panchayat and Others

Gujarat High Court · (2016) 148 FLR 467 : (2015) 4 LLJ 615 : (2016) 1 LLN 121

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F, 25-F, 25F(b), 25-F(b)

High Courts13 Oct 2015Allowed

Heera Association and Others Vs Union of India and Others

Gujarat High Court · (2015) 10 GUJ CK 0042

High Courts13 Oct 2015Dismissed

Rajput Upendra Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 374(2)Dowry Prohibition Act, 1961 - Section 3, 4, 7Penal Code, 1860 (IPC) - Section 201, 302, 304-B, 34

High Courts13 Oct 2015

Kaira District Cooperative Milk Producers Union Ltd. Vs Dy. Commissioner of Income Tax

Gujarat High Court · (2015) 10 GUJ CK 0008

Constitution of India, 1950 - Article 226Contempt of Courts Act, 1971 - Section 2(b)

High Courts12 Oct 2015Dismissed

Ramanbhai Chimanbhai Vasava Vs State of Gujarat

Gujarat High Court · (2015) 10 GUJ CK 0108

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 374, 374(2), 386Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 300, 302, 304

High Courts12 Oct 2015Dismissed

Sunil Manuprasad Jani Vs High Court of Gujarat and Others

Gujarat High Court · (2015) 10 GUJ CK 0095

Industrial Employment Standing Orders Act, 1946 - Section 2Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 11, 18, 4

High Courts12 Oct 2015Dismissed

The State of Gujarat Vs Iqbal and Others

Gujarat High Court · (2015) 10 GUJ CK 0076

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34