COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 5 of 48

High Courts05 Nov 2015Partly Allowed

The State of Gujarat Vs Amrutbhai Premjibhai Turi (Barot)

Gujarat High Court · (2015) 11 GUJ CK 0021

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 302, 304, 307, 323, 324

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High Courts05 Nov 2015

Trilokbhai Motilal Rajput (Bundel) Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294(b), 320, 324, 326, 337Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(1)(x)

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High Courts05 Nov 2015Dismissed

Kishorsinh Motilal Rathod Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0009

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 107, 125, 313, 374Penal Code, 1860 (IPC) - Section 302

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High Courts05 Nov 2015Dismissed

The State of Gujarat Vs Mohammed Naim Mohammed Iqbal

Gujarat High Court · (2015) 11 GUJ CK 0008

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts05 Nov 2015Dismissed

State of Gujarat Vs Rajesh Shantilal Shah and Others

Gujarat High Court · (2015) 11 GUJ CK 0007

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 294(b), 302, 323, 34

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High Courts04 Nov 2015Dismissed

State of Gujarat Vs Ashwinkumar Ratansing Palas

Gujarat High Court · (2015) 11 GUJ CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 209Evidence Act, 1872 - Section 113(a)Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A), 498A

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High Courts04 Nov 2015Allowed

Gopalchand Hotchand Vs Vaswani Gurmukhdas Bhagwandas and Others

Gujarat High Court · (2015) 11 GUJ CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 378Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts04 Nov 2015Dismissed

State of Gujarat Vs Brahman Mahendrakumar Dashrathlal and Others

Gujarat High Court · (2015) 11 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 114, 201, 302, 304B, 306

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High Courts04 Nov 2015Dismissed

The State of Gujarat Vs Shantilal Keshavji Atara (Patel) and Others

Gujarat High Court · (2015) 11 GUJ CK 0025

Bombay Police Act, 1951 - Section 135(1)Penal Code, 1860 (IPC) - Section 114, 143, 144, 147, 148Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10), 3(1)(15), 3(2)(5), 6

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High Courts04 Nov 2015Partly Allowed

Lilabhai Pashabhai Raval Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0023

Bombay Police Act, 1951 - Section 135, 3, 4Criminal Procedure Code, 1973 (CrPC) - Section 313, 361Penal Code, 1860 (IPC) - Section 307, 325, 34

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High Courts04 Nov 2015Dismissed

State of Gujarat Vs Habib Ismail Belim and Others

Gujarat High Court · (2015) 11 GUJ CK 0017

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149

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High Courts04 Nov 2015Allowed

Samirkhan Vs State of Gujarat and Others

Gujarat High Court · (2015) 11 GUJ CK 0012

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 114, 379

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High Courts04 Nov 2015Dismissed

The State of Gujarat Vs Thakor Mahobatji Jasuji and Others

Gujarat High Court · (2015) 11 GUJ CK 0010

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts04 Nov 2015Dismissed

The State of Gujarat Vs Mahmedsalim Ashikali Shaikh and Others

Gujarat High Court · (2015) 11 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 114, 302, 304B, 306, 34

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High Courts03 Nov 2015

Sagramji Umaji Thakor and Others Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0038

Bombay Police Act, 1951 - Section 135, 135(1), 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34, 378, 390, 397

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High Courts03 Nov 2015Dismissed

State of Gujarat Vs Natvarbhai Ranchhodbhai Soni

Gujarat High Court · (2015) 11 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) - Section 378, 90, 91, 92, 93Drugs and Cosmetics Act, 1940 - Section 18(a)(i), 18(a)(vi), 18(c), 22, 27

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High Courts03 Nov 2015Dismissed

State of Gujarat Vs Ahir Ramshi Dhirubhai Zala and Others

Gujarat High Court · (2015) 11 GUJ CK 0029

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

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High Courts03 Nov 2015Partly Allowed