High Courts16 Dec 2019Allowed

Maganlal Shankarji Guru (Garg) Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 344, 363, 366, 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(c), 4, 6, 8
High Courts16 Dec 2019Allowed

Chauhan Lalji Bhikhaji Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135