High Courts06 Dec 2019Allowed
Imtiyaz Yusuf Mansuri Vs Muhammed Hanif Abdul Wahi Mansuri
Gujarat High Court · (2019) 12 GUJ CK 0034
Code Of Civil Procedure, 1908 — Order 7 Rule 11D, Order 39, Rule 1, Order 39, Rule 2, Order 43, Rule 1(r)
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 5 of 37
High Courts06 Dec 2019Allowed
Jagadish Gamanbhai Umedbhai Koietiya Vs Commissioner Of Police
Gujarat High Court · (2019) 12 GUJ CK 0033
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 411, 511Electricity Act, 2003 — Section 136(1)(A), 137
High Courts06 Dec 2019Disposed Of
Manjulaben Vs Dakshaben And Ors
Gujarat High Court · (2019) 12 GUJ CK 0032
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(5), Order 6 Rule 17, Order 1 Rule 10, Order 1 Rule 10(2)Bombay Land Revenue Code, 1879 — Section 135(D)
High Courts06 Dec 2019Allowed
Perfect Packaging Partnership Firm Vs Decolight Ceramics Limited
Gujarat High Court · (2019) 12 GUJ CK 0030
Companies Act, 1956 — Section 433, 434, 439
High Courts06 Dec 2019Allowed
Pratapbhai Bhikhubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition (Amendment) Ordinance, 2016 — Section 65(E), 81, 98(2), 116(B)
High Courts06 Dec 2019Allowed
Rahulji Mansangji Thakore Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0028
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5L, 6, 8Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Dec 2019Allowed
Amarsinh Dansinh Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 366, 376(n), 506(2)
High Courts05 Dec 2019Allowed
Bank Of India Vs Official Liquidator Of Ardor International Pvt. Ltd
Gujarat High Court · (2019) 12 GUJ CK 0049
Companies Act, 1956 — Section 529, 529A
High Courts05 Dec 2019Allowed
Bharat Laxmansinh God Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0048
Indian Penal Code, 1860 — Section 302
High Courts05 Dec 2019Allowed
Dharmendra Vs Commissioner Of Police
Gujarat High Court · (2019) 12 GUJ CK 0038
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457
High Courts05 Dec 2019Allowed
Gopalbhai Karsanbhai Vajir Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 366, 376(n), 506(2)
High Courts05 Dec 2019Allowed
Pabudansinh Amarsinh Sekhavat Vs District Magistrate
Gujarat High Court · (2019) 12 GUJ CK 0031
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 66(1)(B), 81, 83, 98(2), 116B
High Courts04 Dec 2019Allowed
Kamleshbhai Gulabbhai Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3(A), 4, 5(L), 6, 18
High Courts04 Dec 2019Allowed
Jagdishbhai Ravajibhai Thakor Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 468, 471, 504
High Courts04 Dec 2019Allowed
Imrankhan Hadiskhan Pathan Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 19850 — Section 8(C), 20(b), 29
High Courts04 Dec 2019
Yashodaben Ganeshbhai Ravat Vs Vasanji Bhai Babjibhai Kunwar
Gujarat High Court · (2019) 12 GUJ CK 0020
Gujarat Disqualification Of Members Of Local Authorities For Defection Rules, 1987 — Section 6, 10Gujarat Disqualification Of Members Of Local Authorities For Defection Act, 1986 — Section 3
High Courts04 Dec 2019Allowed
Rathod Ashvinbhai Dhanjibhai Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 6
High Courts04 Dec 2019Allowed
Rajnikantbhai Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts04 Dec 2019Allowed
Rajnikantbhai Shantilal Shah Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts04 Dec 2019Dismissed
Pranav Ashokbhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(KH), 307, 323, 324Gujarat Police Act, 1951 — Section 135