High Courts29 Nov 2019Allowed
Laxmanbhai Govindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 489(A), 489(B), 489(C), 489(D)
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 7 of 37
High Courts29 Nov 2019
Lakshmansingh Bhanvarsingh Rajput Through His Brother Bhagavatsingh Bhanvarsingh Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0040
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2019Allowed
Lakhabhai Rupabhai Shabad Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(B)
High Courts29 Nov 2019Disposed Of
L/H Of Deceased Abdulhak Abdulmajid Munshi Vs Habibunisa D/O Abdilmajid Abdulrahman Munshi And W/O Sirajudin Gulammurj Munshi
Gujarat High Court · (2019) 11 GUJ CK 0038
Registration Act, 1908 — Section 17(1)(b), 49
High Courts29 Nov 2019Allowed
Kiran Chhotabhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 378(4)
High Courts29 Nov 2019Allowed
Kiran @ Buchiyo Maganbhai Patel Through His Wife Priyaben Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0034
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(1)(b), 81, 116(b)
High Courts29 Nov 2019Allowed
Kasambhai Rafikbhai Hingoraja Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E)
High Courts29 Nov 2019Allowed
Kanubhai Ramabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 304, 337Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013 — Section 2, 7, 9
High Courts29 Nov 2019Allowed
Kamlesh Bharatsing Yadav Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts29 Nov 2019Allowed
Kalubhai Bavabhai Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 8, 17, 18
High Courts29 Nov 2019Allowed
Jignesh Kanubhai Vyas Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 197, 465, 467, 468, 471Information Technology Act, 2000 — Section 66(C)
High Courts29 Nov 2019Allowed
Jerambhai Premjibhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances, Act, 1985 — Section 8(c), 20(b), 22, 29
High Courts29 Nov 2019Allowed
Jayeshkumar Shantibhai Parikh Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S)(U), 3(1)ZA(D)
High Courts29 Nov 2019Allowed
Ibrahim @ Gambler Abdul Rajakbhai Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 307, 506(2)Arms Act, 1959 — Section 25(1)(b)
High Courts29 Nov 2019Allowed
Hardik Rajeshbhai Raval Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 298, 323, 498(A), 506(2)Dowry Prohibition Act, 1961 — Section 3, 7
High Courts29 Nov 2019Allowed
Dineshbhai Khodabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 201, 302Gujarat Police Act, 1951 — Section 135
High Courts29 Nov 2019Allowed
Dilip @ Sukho Balabhai Makwana Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 307, 506(2)Arms Act, 1959 — Section 25(1A), 25(1B)
High Courts29 Nov 2019Dismissed
Dayaben Kanubhai Gajera Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0017
Constitution Of India, 1950 — Article 226
High Courts29 Nov 2019Allowed
Chiragbhai Girjashankar Jwalaprasad Shikarvar Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2019) 11 GUJ CK 0016
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts29 Nov 2019Allowed
Chauhan Chandrikaben Khushalbhai Punjabhai Vs State Of Gujarat
Gujarat High Court · (2019) 11 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306