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Gujarat High Court judgments, 2019

740 judgments · page 9 of 37

High Courts28 Nov 2019Allowed

Dhavalbhai Maganbhai Maru Luhar Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 324, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5A)
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High Courts30 Aug 2019Allowed

Mohmad Rizvan Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0061

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 202, 212, 302Arms Act, 1959 — Section 25(1)(a), 25(1)(B)(a), 27(1)
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High Courts30 Aug 2019Disposed Of

Fatmaben Hasanbhai Gandhar Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0057

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 149, 186, 307, 332, 353, 506(2)Prevention Of Damage To Public Property Act, 1984 — Section 3
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High Courts29 Aug 2019Allowed

Arjunbhai Narsingbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0023

Code Of Criminal Procedure 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 342, 354(A)(1), 365, 427, 452, 504Gujarat Police Act, 1951 — Section 135
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High Courts29 Aug 2019Allowed

Hiteshbhai Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0022

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 504Gujarat Police Act, 1951 — Section 135
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High Courts29 Aug 2019Allowed

Imran Ismail Shah Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0019

Code Of Criminal Procedure 1973 — Section 438Code Of Criminal Procedure 1973 — Section 498(A), 495Dowry Prohibition Act, 1961 — Section 3, 5, 7
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High Courts28 Aug 2019Allowed

Vinod Vs State Of Gujarat

Gujarat High Court · (2019) 08 GUJ CK 0009

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 302, 397, 450
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