High Courts08 Jan 2019Dismissed
Rupeshbhai Balchandra Bhavsar Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0020
Indian Penal Code, 1860 — Section 22, 120B, 406, 405, 408, 409, 420Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 37 of 37
High Courts08 Jan 2019Dismissed
Madhuri Sharma Vs Oriental Insurance Company Ltd
Gujarat High Court · (2019) 01 GUJ CK 0019
Indian Contract Act, 1872 — Section 4, 5Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 12
High Courts08 Jan 2019Allowed
Mahendrabhai @ Lalabhai Jasvantbhai Sodha Through Dasratbhai Hemabhai Sodha Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0018
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116(B)
High Courts08 Jan 2019Allowed
Mohmad Aziz S/O Rafikbhai Mahida Through Brother Amin @ Mundi Subratibhai Imambax Mansuri Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0017
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 406, 420
High Courts08 Jan 2019Allowed
Saurabh Ravjibhai Agarwal Through Archana Ravjibhai Agarwal Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0016
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts08 Jan 2019Dismissed
Bhartiben Indulal Joshi Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0015
Gujarat Civil Services (Pension) Rules, 2002 — Rule 160, 161, 162, 163, 164, 165, 166, 167Family Pension Scheme, 1972 — Rule 88, 88(a), 88(a)(i)(ii)(iii)(iv), 91, 91(1), 91(3), 91(4), 95, 95(6)
High Courts08 Jan 2019Allowed
Bakulbhai Himmatbhai Chauhan Throu His Brother In Lawm Jayantibhai Ganeshbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0014
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66(1)B, 65AE, 81, 116B
High Courts08 Jan 2019Allowed
Sandip Alias Sendi Rameshbhai Kher Throu Friend Milansinh Mahipatsinh Chudasama Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0013
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 307, 323, 325, 504, 506(2)
High Courts08 Jan 2019Allowed
Ajay Alias Aajo Mansangbhai Parsoda Kodi Through Mansangbhai Mohanbhai Parsoda Kodi Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0012
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section , 34, 114, 135, 323, 379, 324, 395, 504
High Courts08 Jan 2019Allowed
Aadil @ Auva Barkatali Yusufali Shaikh Through Kasim Haidar Hussain Maniyar Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0011
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66(1)B, 65AE, 81, 116B
High Courts08 Jan 2019Allowed
Sokatali Liyakatali Maniyar Through Kasim Haidar Hussain Maniyar Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0010
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B
High Courts08 Jan 2019Allowed
Jesingbhai @ Kalubhai Chhaganbhai @ Khumanbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0009
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 116B
High Courts08 Jan 2019Allowed
Bharat Muraribhai Bhatt Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0008
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)
High Courts08 Jan 2019Allowed
Mehsana Urban Coop Bank Ltd. Vs Assistant Commissioner Of Income Tax, Circle Mehsana
Gujarat High Court · (2019) 01 GUJ CK 0007
Income Tax Act, 1961 — Section 43D, 142(1), 143(2), 143(3), 147, 148
High Courts08 Jan 2019Dismissed
Bhagabhai Rupabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0006
High Courts08 Jan 2019Disposed off
G.S.R.T.C Vs Heenaben Raisingbhai Chauhan L.H. Of Late Raisingbhai Alias Dineshbhai Punjabhai Chauhan
Gujarat High Court · (2019) 01 GUJ CK 0005
Motor Vehicles Act, 1988 — Section 166
High Courts08 Jan 2019Disposed off
HDFC General Insurance Company Limited Vs Manharbhai Chhotabhai Kachiya
Gujarat High Court · (2019) 01 GUJ CK 0004
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 14(4)
High Courts08 Jan 2019Disposed off
IFFCO Tokio General Insurance Company Ltd Vs Jyotiben Rajeshbhai Kanjiya W/O Deceased Rajeshbhai Harakhjibhai @ Harkhabhai Kanjiya
Gujarat High Court · (2019) 01 GUJ CK 0003
Workmen's Compensation Act, 1923 — Section 12
High Courts07 Jan 2019Dismissed
Commissioner Of Income Tax-Iv Vs Uday D Bhatt
Gujarat High Court · (2019) 01 GUJ CK 0002
Income Tax Act, 1961 — Section 260A
High Courts07 Jan 2019Dismissed
Commissioner Of Income Tax-I Vs Purshottamdas P Patel
Gujarat High Court · (2019) 01 GUJ CK 0001
Income Tax Act, 1961 — Section 132, 132(4), 158BD, 158BC, 260AVoluntary Disclosure Of Income Scheme, 1997 — Section 64(2)(ii), 68(2)