Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 65AE, 66B, 116(B), 116(1)B, 116(2)

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High Courts10 Jan 2019Allowed

Suryakantbhai S/O. Ratilal Jariwala Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0035

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts10 Jan 2019Allowed

Shri Ranjan Alias Niranjan S/O Arkhit Jaina Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0034

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81

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High Courts10 Jan 2019Allowed

Jitendra Alias Jitu Alias Jitu Maliyo S/O Dujghan Shahu Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0033

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81

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High Courts10 Jan 2019

M/S. Apollo Tyres Limited Vs Union Of India

Gujarat High Court · (2019) 01 GUJ CK 0032

Customs Act, 1962 — Section 11A(11)

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High Courts10 Jan 2019Allowed

Rajeshkumar Hasanand Balvani Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0031

Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 313

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High Courts09 Jan 2019Allowed

Gopaldev S/O Ladharamji (Saran) Jat Through Father Ladharanji Ghamandaram @ (Saran) Jat Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2), 99, 116(c)

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High Courts09 Jan 2019Allowed

Jigar Alias Jigo Jilubhai Gogra Boricha Throu Brother, Sameer Jilubhai Gogra Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 307, 323, 504, 506(2)

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High Courts09 Jan 2019Allowed

Nitinbhai Dineshbhai Khengarbhai Chauhan Throu Mother, Nayna Dineshbhai Chauhan Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 01 GUJ CK 0028

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 135(1), 324

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High Courts09 Jan 2019Allowed

Abdulrahim @ Tilli Mo.Hussain Shah Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66B, 66(1)B, 81, 98(2), 116(1)B

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High Courts09 Jan 2019Allowed

Bhupatbhai Alias Bharat Alias Vinod S/O Naranbhai Kersiya Vs Commissioner Of Police, Surat City

Gujarat High Court · (2019) 01 GUJ CK 0026

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120-B, 323, 342, 365, 504, 506 (2)

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High Courts09 Jan 2019Allowed

Farhan Amirhusen Shekh Through Mustakahemad Miyasaheb Saiyad Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 01 GUJ CK 0025

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 135, 294B, 323, 324, 454(d)(1)

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High Courts09 Jan 2019Allowed

Vinodbhai S/O. Shravanbhai Wankhede Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0024

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135, 147, 148, 149 323, 324, 325, 504, 506(2)

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High Courts09 Jan 2019Disposed off