High Courts18 Jan 2019
Gopalbhai Dayalani, Deputy General Manager (Technical) Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0080
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 299, 300, 304, 304(A)
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 34 of 37
High Courts18 Jan 2019Dismissed
State Of Gujarat Vs Shanabhai Virabhai Damor
Gujarat High Court · (2019) 01 GUJ CK 0079
Indian Penal Code, 1860 — Section 34, 201, 302, 326, 504Bombay Police Act, 1951 — Section 135Code of Criminal Procedure, 1973 — Section 209, 313
High Courts18 Jan 2019Allowed
Dipti Prakashkumar Rana Vs Amit Jayeshkumar Solanki
Gujarat High Court · (2019) 01 GUJ CK 0078
High Courts17 Jan 2019Allowed
Sikandar @ Banti Ibrahimbhai Sandhi Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0077
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts17 Jan 2019Allowed
Niranjan @ Bhagirath @ Raju S/O Maheshbhai Pandya Through Durgaben W/O Niranjan Pandya Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0076
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2)
High Courts17 Jan 2019Partly Allowed
New India Assurance Company Limited Vs Sanabhai Mangalbhai Machhi
Gujarat High Court · (2019) 01 GUJ CK 0075
Motor Vehicles Act, 1988 — Section, 95(1), 145, 146, 147, 147 (1), (149(1), 173
High Courts17 Jan 2019Allowed
Narendrasinh Jaswantsinh Rathod Vs District Magistrate
Gujarat High Court · (2019) 01 GUJ CK 0074
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 332, 379, 504, 506(2)Gujarat Mineral (Prevention of Illegal Mining and Transportation and Storage) Act, 1957 — Section 3, 5, 6, 8, 13, 12(2) (2)(2), 17, 21(5)
High Courts17 Jan 2019Allowed
Narendra @ Kabutar S/O Sakharam Patil Through Brother Lataben Sakharam Patil Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0073
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 307, 323, 379, 504, 506(2)
High Courts17 Jan 2019Allowed
Mujjamir Mukhimbhi Ghanchi Thru Mukhimbhai Husain Ghanchi(Vadgama) Vs Commissioner Of Police
Gujarat High Court · (2019) 01 GUJ CK 0072
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts17 Jan 2019Allowed
Manish @ Chhotu S/O. Kubersinh Kushwaha Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0071
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2)
High Courts17 Jan 2019Allowed
M/S Shree Sai Processors Vs Union Of India
Gujarat High Court · (2019) 01 GUJ CK 0070
Central Excise Act, 1944 — Section 11Constitution of India, 1950 — Article 226
High Courts17 Jan 2019Dismissed
M/S Priyesh Agro Industries Vs Union Bank Of India
Gujarat High Court · (2019) 01 GUJ CK 0069
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 14, 17, 17(3), 18Constitution Of India, 1950 — Article 226
High Courts17 Jan 2019Allowed
Lalitbhai S/O Babubhai Donda Through Alpesh Babubhai Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0068
Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120(b), 354(a)(iv)(d)(I), 384, 389, 447, 465, 468, 469, 471, 504, 509Information Technology Act, 2000 — Section 67
High Courts17 Jan 2019Disposed Off
Harish Ramkishan Narang Vs Satishkumar Mohanlal Sachdeva
Gujarat High Court · (2019) 01 GUJ CK 0067
Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jan 2019Partly Allowed
Jagdish @ Jago Madhabhai Molariya Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0066
Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 135(1), 299, 300, 302,304Code of Criminal Procedure, 1973 — Section 313
High Courts17 Jan 2019Dismissed
Abdul Kadir Shabbir Hussen Jampartner Of Burhani Timbers Vs Mohammedi Abdullabhai Mankda Proprietor Of A.A.Sons
Gujarat High Court · (2019) 01 GUJ CK 0065
Code of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jan 2019Partly Allowed
Bharatbhai Khushalbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0064
Indian Penal Code, 1860 — Section 114, 135(1), 307, 504, 506(2)Code of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2019Dismissed
Executive Director Vs Rukman, Son Of Late Dularam Motwani
Gujarat High Court · (2019) 01 GUJ CK 0063
High Courts16 Jan 2019Partly Allowed
Sejalben Mukundbhai Patel W/O Khodabhai Joitaram Patel Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0062
Registration of Births and Deaths Act, 1969 — Section 15Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11
High Courts16 Jan 2019Dismissed
Rashmikaben Vikramkumar Patel Vs Gujarat Housing Board
Gujarat High Court · (2019) 01 GUJ CK 0061
Indian Contract Act, 1872 — Section 11Constitution of India, 1950 — Article 226