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Gujarat High Court judgments, 2019

740 judgments · page 32 of 37

High Courts21 Jan 2019Dismissed

Ajmalbhai Velabhai Rabari Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0113

Indian Penal Code, 1860 — Section 341, 452, 506(2)Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(5)
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High Courts18 Jan 2019Allowed

State Of Gujarat Vs Natwarlal Pitambardas Patel

Gujarat High Court · (2019) 01 GUJ CK 0107

Gujarat Cooperative Societies Act, 1961 — Section 80, 740Code Of Civil Procedure, 1908 — Order 1 Rule 1, Order 23 Rule 1(4), Order 23 Rule 1(5), Order 39 Rules 1 and 2 of the Code, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4, Order 32 Rule 5, Order 32 Rule 6, Order 32 Rule 7, Order 32 Rule 8, Order 32 Rule 9, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13, Order 32 Rule 14Constitution of India, 1950 — Article 14, 226
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High Courts18 Jan 2019Partly Allowed

M/S Easun Reyrolle Limited Vs M/S Nik San Engineering Co Ltd

Gujarat High Court · (2019) 01 GUJ CK 0106

Micro, Small and Medium Enterprises Development Act, 2006 — Section 1, 2(a), 2(b), 2(n), 2(m), 8 , 15, 16, 17, 18, 18(2), 18(3)Arbitration And Conciliation Act, 1996 — Section 11, 12, 13, 14Insolvency and Bankruptcy Code, 2016 — Section 60(1)
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