COURT ARCHIVE

Gujarat High Court judgments, 2019

740 judgments · page 30 of 37

High Courts11 Feb 2019Allowed

Bherusing Devabhai Rathod (Chhara) Through Wife Hetalben Bherusing Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0040

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 116(1)B

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High Courts11 Feb 2019Allowed

Nasir @ Nasra Basirbhai Ghanchi Vs Police Commissioner

Gujarat High Court · (2019) 02 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)

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High Courts11 Feb 2019Allowed

Dipak Ramvir Rathod Throu Brother, Ravi Ramvir Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0033

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66-B, 65-AE, 98(2), 116(1)B

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High Courts11 Feb 2019Allowed

Arjunbhai Narsingbhai Rathva Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0032

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts11 Feb 2019Allowed

Raj @ Raja Rakeshbhai Muchiyabhai Bangali (Chara) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0031

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 392

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High Courts11 Feb 2019Allowed

Manishbhai Virsingbhai Sangadiya Through Navsingbhai Malubhai Sangada Vs Police Commissioner

Gujarat High Court · (2019) 02 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457

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High Courts11 Feb 2019Allowed

Divyesh @ Pakyo Pravinbhai Kahar Through Father Pravinbhai Ishwarbhai Kahar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 25(1)B, 114, 212, 392, 394, 395, 397

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High Courts11 Feb 2019Allowed

Manjay S/O Baliraj Yadav Through Father Baliraj Phoolchandra Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0028

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts11 Feb 2019Allowed

Manda Parbat Karmata @ Rabari Through Brother Arjan Parbatbhai Karmata Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE

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High Courts11 Feb 2019Allowed

Mohammed Sufiyan @ Arkan Mazharhussain Khokhar Throughn Mother Jamilabibi Mazarhussain Khokhar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0024

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 394, 397, 427, 506(2), 511

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High Courts11 Feb 2019Allowed

Aakashbhai @ Aaklo Bhagvanbhai Rathod Through Sister Komalben Bhagvanbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 352, 356, 379, 392, 427, 504, 506(2)

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High Courts11 Feb 2019Allowed

Manishbhai Mahendrabhai Bhil Through His Mother Gitaben Mahendrabhai Bhil Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0021

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 323, 324, 326, 337, 294B, 506(2)

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High Courts11 Feb 2019Allowed

Dasabhai Ramabhai Haran Through Dosabhai Punjabhai Bharai Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116(2)B,

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High Courts11 Feb 2019Allowed

Kiritbhai Dineshbhai Lodha Throu Brother, Naresh Dineshbhai Lodha Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 98, 116(1)B

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High Courts11 Feb 2019Allowed

Vipulbhai S/O Kikubhai Patel Throu Friend, Vinodbhai Navsabhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts11 Feb 2019Allowed

Mohammed Sufiyan @ Arkan Mazharhussain Khokhar Through Mother Jamilabibi Mazarhussain Khokhar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0017

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 427, 394, 397, 506(2), 511

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High Courts11 Feb 2019Allowed

Sagariya @ Sadhu Navalsingh Ajnaar Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0015

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts11 Feb 2019Allowed

Mahendrabhai Bhil Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0014

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 135(1), 294B, 323, 324, 326, 337, 506(2),

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High Courts11 Feb 2019Allowed

Hitesh Kutarmal Jain Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts11 Feb 2019Allowed

Dineshbhai Bhimsingh Vaghela Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0012

Code of Criminal Procedure, 1973 — Section 438

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