High Courts11 Feb 2019Allowed
Manji Tulsi Chaudhry Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0011
Code of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E)
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 31 of 37
High Courts11 Feb 2019Allowed
Shaileshkumar S/O. Bhaktibhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0010
Code of Criminal Procedure, 1973 — Section 4388Indian Penal Code, 1860 — Section 143, 147, 149, 294(B), 323, 393, 427,
High Courts11 Feb 2019Allowed
Sipay Bachubhai Nathubhai Alias Malek Keharbhai Nathubhai Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 504, 506(2)
High Courts11 Feb 2019Allowed
Dineshbhai @ Dublabhai @ D.K. Kalabhai Ganasava Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0008
Code of Criminal Procedure, 1973 — Section 438Prohibition Act, 1949 — Section 81, 38(2), 65AE, 116B,
High Courts11 Feb 2019Allowed
Tinabhai Ambaram Sharimali Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0007
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 465, 467, 468, 471, 406, 420
High Courts11 Feb 2019Allowed
Kahurabhai @ Kuvrabhai Sakabhai Vanzara Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0006
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 395, 354, 427, 452Gujarat Police Act, 1951 — Section 135
High Courts11 Feb 2019Allowed
Hanif @ Anishbhai Rehmanbhai Mugal (Patni) Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0005
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 384, 386, 504, 506(2)
High Courts11 Feb 2019Allowed
Kishansinh Dalpatsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 201Protection of Children from Sexual Offences Act, — Section 3, 4, 11(4), 11(6), 12, 16, 17
High Courts11 Feb 2019Allowed
Vikas S/O Shankarbhai Babunand Upadhyay Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 406, 420, 120(B), 201, 511Information Technology Act, — Section 65, 66(A)(B)(C)(D)
High Courts11 Feb 2019Allowed
Vishnuji @ Rajdeepsinh Godaji Chavda Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts11 Feb 2019Allowed
Mahendra @ Maliyo Ramabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 02 GUJ CK 0001
Indian Penal Code, 1860 — Section 3, 3(1)(W)(1)(2), 3(2)(5A)
High Courts21 Jan 2019
Adani Wilmar Ltd Vs Union Of India
Gujarat High Court · (2019) 01 GUJ CK 0131
Custom Act, 1962 — Section 11A, 11A(11), 46/li>Central Excise Act, 1944 — Section 37BConstitution Of India, 1950 — Article 226
High Courts21 Jan 2019
Suraj Karan Baradia Vs Union Of India
Gujarat High Court · (2019) 01 GUJ CK 0130
Custom Act, 1962 — Section 11A, 11A(11)Central Excise Act, 1944 — Section 37BConstitution Of India, 1950 — Article 14, 16, 136, 226
High Courts21 Jan 2019Allowed
Natvarlal Amarshibhai Devani Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0129
Punjab Municipal Act, 1911 — Section 238Constitution Of India, 1950 — Article 14, 16, 136, 226, 311(2)
High Courts21 Jan 2019Allowed
Kiri Industries Ltd.Vs Lalit Shreechand Panchal
Gujarat High Court · (2019) 01 GUJ CK 0128
Ahmedabad City Civil Court Rules, 1961 — Rule 43Code Of Civil Procedure, 1908 — Order 37 Rule 3(1)Constitution Of India, 1950 — Article 14, 226, 227
High Courts21 Jan 2019Dismissed
R A Malagi Vs Gujarat University Through Registrar
Gujarat High Court · (2019) 01 GUJ CK 0127
Constitution Of India, 1950 — Article 14, 16, 226, 227Gujarat Civil Services [Pension] Rules, 2002 — Rule 80
High Courts21 Jan 2019Allowed
Satishbhai Girishbhai Vasava Through Ajaybhai Bhupendra Tadvi Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0126
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 395, 379, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts21 Jan 2019Allowed
Akash Alias Kaliyo S/O Hirabhai Maganbhai Chaudhary Throu Mother Shailaben Haribhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)
High Courts21 Jan 2019Allowed
Nasruddin S/O Kamaluddin Saiyed Through Mohammed Hussain Kamaluddin Saiyed Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0124
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2) 116C
High Courts21 Jan 2019Allowed
Ramaram Alias Ramesh S/O Hakaramji Choudhry Through Baburam S/O Hakamaram @ (Hakaramji Choudhry Vs State Of Gujarat
Gujarat High Court · (2019) 01 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379