Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 186, 149, 294(b), 323, 324, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts18 Jan 2019Allowed

Sohil Alias Maniyo S/O Salim Shaikh Thro Brother Sarfaraz S/O Salim Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0098

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(b), 323, 324, 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts18 Jan 2019Allowed

Soeb Mohmedhanif @ Aniyo Shaikh Thro Aftab Mohmedhanif Shaikh Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0097

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 116B, 192(a)

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High Courts18 Jan 2019Allowed

Laxmiben Jitubhai Govindbhai Dataniya Through Shitalben Maheshbhai Dataniya Vs Commissioner Of Police

Gujarat High Court · (2019) 01 GUJ CK 0096

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457

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High Courts18 Jan 2019Allowed

Sunilbhai Prahladji Thakor Through Akash Ashokbhai Barot Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0095

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(b), 323, 324, 427, 506(1), 506 (2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts18 Jan 2019Allowed

Bhaskar S/O Ponniah Nadar Thro Savitaben W/O Rajanbhai Sahu Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0094

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2)

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High Courts18 Jan 2019Allowed

Sanjaykumar Mojiram Baman Through Mojiram Vajesinh Baman Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0093

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2),108

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High Courts18 Jan 2019

Coastal Marine Consturction And Engineering Limited Vs Union Of India

Gujarat High Court · (2019) 01 GUJ CK 0091

Constitution of India, 1950 — Article 14, 226

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High Courts18 Jan 2019Allowed

Sethna Berjis Jehangir Vs Jogendra Shivnarayan Kushavah

Gujarat High Court · (2019) 01 GUJ CK 0090

Limitation Act, 1963 — Section 6Code Of Civil Procedure, 1908 — Order 1 Rule 10

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High Courts18 Jan 2019Dismissed

Jayantilal Maganlal Sharma Retired Police Sub Inspector Vs Superintendent Of Police Mehsana

Gujarat High Court · (2019) 01 GUJ CK 0089

Indian Penal Code, 1860 — Section 406, 420Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6, 9, 11Constitution of India, 1950 — Article 226

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High Courts18 Jan 2019Dismissed

Vikram Bhikhabhai Desai Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0088

Constitution of India, 1950 — Article 14, 226

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High Courts18 Jan 2019Allowed

Paschim Gujarat Vij Company Limited Vs Nirubha Vajesang Jadejai

Gujarat High Court · (2019) 01 GUJ CK 0087

Evidence Act, 1872 — Section 80, 114, 118

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High Courts18 Jan 2019Dismissed

Oriental Insurance Co Ltd Vs Parmar Kalubhai Mahadevbhai

Gujarat High Court · (2019) 01 GUJ CK 0086

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts18 Jan 2019Allowed

Pravinsinh Shivsinh Rathod Throu Uncle, Rathod Kalyansinh Fatehsinh Vs District Magistrate

Gujarat High Court · (2019) 01 GUJ CK 0085

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 332, 379, 504, 506 (2)Mines And Minerals (Development And Regulation) Act, 1957 — Section 12(2)(2)(2), 21(1), 21(2), 21(5)

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High Courts18 Jan 2019Allowed

Ranjitsinh @ Ranjit Harbansinh Shikh Through Malkitsinh @ Vishal Ranjitsinh Shikh Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0084

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294, 384, 386, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts18 Jan 2019Allowed

Amitbhai Maheshbhai Parmar Throu Friend, P Ashantbhai Pankajbhai Joshi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0082

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116B

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High Courts18 Jan 2019Allowed

Bharatkumar Dalsukhbhai Nayi Vs Hiteshkumar Gangarambhai Parmar Mochi

Gujarat High Court · (2019) 01 GUJ CK 0081

Indian Penal Code, 1860 — Section 114, 494, 506(2)

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