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Gujarat High Court judgments, 2019

740 judgments · page 35 of 37

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High Courts16 Jan 2019Allowed

Niruben Babubhai Desai Vs Prabhubhai Dalabhai Patel Since Deceased

Gujarat High Court · (2019) 01 GUJ CK 0060

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High Courts16 Jan 2019Dismissed

United India Insurance Co. Ltd Vs Shrutikaben Shrikant Gavade L.R.Of Decd. Shrikant Gavade

Gujarat High Court · (2019) 01 GUJ CK 0059

Motor Vehicles Act, 1988 — Section 173
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High Courts16 Jan 2019

Ashokbhai Karsandas Solanki Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0058

Indian Penal Code, 1860 — Section 323, 498A
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High Courts15 Jan 2019Allowed

Shyambhai Radkabhai Dho.Patel Through Neetaben Shyambhai Dho. Patel Vs District Magistrate, Valsad

Gujarat High Court · (2019) 01 GUJ CK 0057

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81
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High Courts15 Jan 2019Allowed

Sanjay Alias Thakor Ganpatbhai Tadvi Thro Father Ganpatbhai Vijaybhai Tadvi Vs State Of Gujarat Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0056

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 66(1)B, 81, 98(2), 116B
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High Courts15 Jan 2019Allowed

Samirkhan Jamirkhan Shaikh Faruki Through Aas Mohammad Jamil Shaikh Faruki Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0055

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B
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High Courts15 Jan 2019Allowed

Salmankhan Sultankhan Abhasi Through Sultankhan Noormohamad Abbasi Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0054

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B
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High Courts15 Jan 2019Allowed

Sachchu @ Karan Ramavtar Rai Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0053

Gujarat Prevention of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 114, 120(B), 201, 307, 385, 452
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High Courts12 Jan 2019Dismissed

Yasinkhan @ Sendo Lambu Ibrahimkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0052

Code of Criminal Procedure, 1973 — Section 374
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High Courts11 Jan 2019

Aditya Dayanand Tare Vs Union Of India

Gujarat High Court · (2019) 01 GUJ CK 0051

Constitution Of India, 1950 — Article 14, 15, 16, 20, 72, 226, 356
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High Courts11 Jan 2019Allowed

Vinodkumar Tejaram Kalaram Malaviya(Luhar) Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186, 120B, 186, 307, 332, 353, 465, 467, 468, 471Arms Act, 1959 — Section 25(1)BA, 27(1)
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High Courts11 Jan 2019Allowed

Anil @ Gando Rameshbhai Thakor Through Sonal Anil Thakor Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2019) 01 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 392
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High Courts11 Jan 2019Allowed

Hitesh Kalubhai Desai Through Friend Shaileshbhai Maheshbhai Panchal Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0048

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 66(1)B, 81, 98(2)
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High Courts11 Jan 2019Allowed

Allarakha Alias Ijjo Rafiqbhai Ibrahimbhai Shaikh Throu Aunty Najirunisha Mohammad Khalil Shaikh Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
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High Courts11 Jan 2019Allowed

Jitendrabhai @Jitubhai Natvarbhai Parmar Through Banshibhai Ganpatbhai Makvana Vs District Magistrate

Gujarat High Court · (2019) 01 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 135, 342, 364, 365, 384, 387, 504, 506(2)Arms Act, 1959 — Section 25(1), 25(1)(b)(a)
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High Courts11 Jan 2019Allowed

Mujahid Alimamad Hingorja Through Nasimaben W/O Mujahid Alimamad Hingorja Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 120B, 201, 279, 302, 304, 364, 365Motor Vehicles Act, 1988 — Section 134, 177, 184
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High Courts11 Jan 2019Allowed

Bhargav @ Guddu Babubhai Ravat Through Mayur @ Lalo Babubhai Ravat Vs Police Commissioner

Gujarat High Court · (2019) 01 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 116(1)B
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High Courts11 Jan 2019Allowed

Hanumanrav Udaram Bisnoi Through Motiram Fagluram Visnoi Vs Police Commissioner

Gujarat High Court · (2019) 01 GUJ CK 0043

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 98(2), 116B
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High Courts11 Jan 2019Allowed

Krunal S/O. Rajendrabhai Paswala Vs State Of Gujarat

Gujarat High Court · (2019) 01 GUJ CK 0042

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E),(A), 81, 98(2), 99
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High Courts10 Jan 2019Allowed

Deepak Rameshbhai Prajapati Through Friend Husnudeen Nashdudeen Shaikh Vs Commissioner Of Police

Gujarat High Court · (2019) 01 GUJ CK 0041

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66B, 81, 98(2), 116-B
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