Gujarat High Court Judgments 2019 — Page 28

High Courts21 Feb 2019Allowed

Merubhai Ramabhai Kodiyatar (Hun) Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0065

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66(1)B, 81 83, 98(2), 116B

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High Courts21 Feb 2019Allowed

Pathan Majidkhan @ Mojudo Kasamkha Gulabkha Thru. Wife Nazirbanu W/O Majidkhan @ Mojudo Kasamkha Gu Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0064

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 307, 323, 324, 325, 332, 333, 337, 352, 427, 453, 504, 506(2)Gujarat Prohibition Act, 1949 — Section 135Director Of Public Prosecutions Act, 1983 — Section 3

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High Courts21 Feb 2019Allowed

Mahendrabhai Boghabhai Baraiya Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0063

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65-AE, 66-B, 81, 98D, 116B

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High Courts20 Feb 2019Allowed

Merajibhai Khengarbhai Rabari Through Wife Sitaben Merajibhai Rabari Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0053

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 81, 98(2), 99, 81, 116(2)

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High Courts20 Feb 2019Allowed

Jagdish @ Ado Popatbhai Parmar Through Family Friend Jitubhai Valjibhai Solanki Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0052

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e) 116B, 81, 98(2), 98(d)

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High Courts20 Feb 2019Allowed

Purohit Kirtibhai Ganeshbhai Through Wife Hinaben Kirtibhai Purohit Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0051

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99

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High Courts20 Feb 2019Allowed

Sanjaysinh Talsinh Solanki Throu Brother, Champubha Talsinh Solanki(Darbar) Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116(2)

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High Courts20 Feb 2019Allowed

Akash Alias Rahul Alias Rishki Boy Mukeshbhai Diwakar Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 147, 148, 149, 294B, 307, 323, 324, 379, 427, 511Gujarat Prohibition Act, 1949 — Section 135(1)

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High Courts20 Feb 2019Allowed

Bhupendra Omprakash Pande Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0048

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 356, 379

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High Courts20 Feb 2019Allowed

Sarfaraj @ Bobado S/O Salim Shaikh Through Friend Balock Mohhammad S/O Bahadurkhan Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 186, 332, 333, 337, 427, 435Gujarat Prohibition Act, 1949 — Section 135

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High Courts20 Feb 2019Allowed

Iqbal @ Munno Bachukhan Pathan Throu Nephew Sohilkhan Anvarkhan Pathan Vs District Magistrate

Gujarat High Court · (2019) 02 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 67A, 81, 98(2), 99, 116B

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High Courts20 Feb 2019Allowed

Ashok @ Ashwin S/O Babubhai Solanki Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2cIndian Penal Code, 1860 — Section 114, 379, 380, 454, 457

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High Courts20 Feb 2019Partly Allowed

State Of Gujarat Vs Thakor Nagjiji Babuji Nathuji

Gujarat High Court · (2019) 02 GUJ CK 0044

Indian Penal Code, 1860 — Section 84, 302, 307, 324, 332, 333, 353, 504, 506(2)Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 25, 209, 329, 329(1), 330, 366, 465

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High Courts19 Feb 2019Allowed

Asif Kurbanbhai Sama Throu Mother, Sarifa Kurbanbhai Sama Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts19 Feb 2019Allowed

Abdul Samir Abdul Latif Shaikh Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0058

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 435

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High Courts19 Feb 2019Allowed

Tosifkhan Bismillakhan Pathan Vs Commissioner Of Police

Gujarat High Court · (2019) 02 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 365, 392, 394, 506(1)Gujarat Prohibition Act, 1949 — Section 135(1)

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High Courts19 Feb 2019Allowed

Mohammed Rafik Alias Halvo Alias Tosif Gulamahmed Pathan Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457

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High Courts19 Feb 2019Allowed

Pravin @ Pappu Dharmeshbhai Kumavat Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0055

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 66B, 65AE, 81, 98(2), 116B

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High Courts19 Feb 2019Disposed Off

Dipak Ratanbhai Samant Vs State Of Gujarat

Gujarat High Court · (2019) 02 GUJ CK 0054

Indian Penal Code, 1860 — Section 306, 498(A)Code Of Criminal Procedure, 1973 — Section 313

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High Courts18 Feb 2019Dismissed

State Of Gujarat Vs Patel Akshaykumar S/O Kaushikbhai Ishwarbhai

Gujarat High Court · (2019) 02 GUJ CK 0060

Indian Penal Code, 1860 — Section 34, 114, 120B, 201, 302, 364ACode Of Criminal Procedure, 1973 — Section 161, 162, 162(1), 162(2), 209, 311, 313, 342Indian Evidence Act, 1872 — Section 8, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27

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Gujarat High Court judgments, 2019