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Gujarat High Court judgments, 2019

740 judgments · page 8 of 37

High Courts29 Nov 2019Allowed

Amitbhai Mohanbhai Katariya Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section3, 4, 5, 12, 17
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High Courts29 Nov 2019Allowed

Ahir Kanabhai Lakhmanbhai Vs Sharadkumar Girdharlal Kotak & 12 Other(S)

Gujarat High Court · (2019) 11 GUJ CK 0003

Limitation Act, 1963 — Article 58, 59Limitation Act, 1908 — Article 114, 120, 91Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f)
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High Courts29 Nov 2019Allowed

Abdul Rajjak Yusuf Daulti Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 143, 147, 148, 323, 324, 394, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts28 Nov 2019Allowed

Mahipalsinh Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 324, 325, 504Gujarat Police Act, 1951 — Section 135
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High Courts28 Nov 2019Allowed

Maheshbhai Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 342, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)R, 3(2), 14A
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