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Gujarat High Court judgments, 2019

740 judgments · page 6 of 37

High Courts02 Dec 2019Allowed

Rizwan Vs District Magistrate

Gujarat High Court · (2019) 12 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 67(A), 81, 98(2), 99, 116B
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High Courts29 Nov 2019Allowed

Mohammed Ashif Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 66(1)(b), 81, 116(b)
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High Courts29 Nov 2019Allowed

Milan Harishbhai Mavani Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 439Gujarat Goods And Services Tax Act, 2017 — Section 132(1)(a), 132(1)(b), 132(1)(c), 132(1)(f), 132(1)(j), 132(1)(k), 132(1)(l)Gujarat Police Act, 1951 — Section 132(5)
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High Courts29 Nov 2019Allowed

Maddarsangbhai Vs State Of Gujarat

Gujarat High Court · (2019) 11 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 363, 366, 376(N), 465, 468, 471Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 8, 18
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