High Courts21 Aug 2019Disposed Of
Navkar Ispat Pvt. Ltd Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0076
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 11 of 37
High Courts21 Aug 2019
Nisha Sunil Shah Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0075
Value Added Tax Act, 2005 — Section 47
High Courts20 Aug 2019Disposed Of
Gitaben Tribhovanbhai Gohil Vs Mahuva Nagarpalika And Others
Gujarat High Court · (2019) 08 GUJ CK 0077
High Courts20 Aug 2019Disposed Of
Bai Karshan Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0056
Constitution Of India, 1950 — Article 14, 19, 227Gujarat Land Revenue Code, 1879 — Section 203
High Courts20 Aug 2019Disposed Of
Bharatbhai Babulal Shah Vs State Of Gujarat And Other(s)
Gujarat High Court · (2019) 08 GUJ CK 0055
Constitution Of India, 1950 — Article 226, 227
High Courts20 Aug 2019Disposed Of
Iqbal Sultanabegam Kazi Vs Valibegam Mahmadi Sheikh
Gujarat High Court · (2019) 08 GUJ CK 0054
Constitution Of India, 1950 — Article 14, 227, 300A
High Courts20 Aug 2019Disposed Of
K.R. Sea Foods Private Limited Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0053
Constitution Of India, 1950 — Article 14, 226, 227
High Courts20 Aug 2019Disposed Of
Somiben Arvindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0052
Constitution Of India, 1950 — Article 14, 19, 226
High Courts20 Aug 2019Dismissed
Ravjibhai Chimanbhai Patel And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0051
Constitution Of India, 1950 — Article 14, 21, 226, 227
High Courts20 Aug 2019Disposed Of
Chetanbhai Kishorilal Mistry Vs District Collector And Others
Gujarat High Court · (2019) 08 GUJ CK 0050
Constitution Of India, 1950 — Article 14, 226Bombay Land Revenue Code, 1879 — Section 37(2)
High Courts14 Aug 2019Dismissed
Deeneshbhai Devkishanbhai Teli Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0031
High Courts14 Aug 2019
Jignesh Mevani Member Vs State Of Gujarat Through Principal Secretary And Others
Gujarat High Court · (2019) 08 GUJ CK 0030
High Courts13 Aug 2019
Shobhaben Mahendrabhai Devipujak Vs Payalben
Gujarat High Court · (2019) 08 GUJ CK 0032
High Courts09 Aug 2019Dismissed
State Of Gujarat Vs Harsadray Trikambhai Bhuva
Gujarat High Court · (2019) 08 GUJ CK 0034
Code Of Criminal Procedure 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(1)(G), 13(2), 20
High Courts09 Aug 2019
Pankaj Ganpatbhai Trivedi Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0028
Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465
High Courts09 Aug 2019Disposed Of
Kanjibhai Jerambhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0027
Constitution Of India, 1950 — Article 14, 19, 21, 226, 227, 300A
High Courts09 Aug 2019
Ashokbhai Haribhai Gajera And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0026
Indian Penal Code, 1860 — Section 34, 114, 120(B), 395, 406, 420, 467, 468, 471
High Courts09 Aug 2019Allowed
Rajabhai Ramdhebhai Pithiya Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0025
Constitution Of India, 1950 — Article 226, 227
High Courts09 Aug 2019Disposed Of
Rasul Ibrahim Bin Musa Haji Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0024
Code Of Criminal Procedure 1973 — Section 195(1)(b), 195(4), 340, 341
High Courts09 Aug 2019Allowed
Parmar Rajendrasinh Bhikhu Ji Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0014
Code Of Criminal Procedure 1973 — Section 389Indian Penal Code, 1860 — Section 149, 302, 304I, 304II