High Courts09 Aug 2019Partly Allowed
National Insurance Co. Ltd Vs Nathabhai Lakhubhai And Ors
Gujarat High Court · (2019) 08 GUJ CK 0012
Motor Vehicles Act, 1988 — Section 2(13), 147, 147(1), 173
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 12 of 37
High Courts08 Aug 2019Disposed Of
Kantilal Ramjibhai Kasundra Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0035
High Court Of Gujarat (Practice And Procedure For Public Interest Litigation) Rules, 2010 — Rule 3, 5
High Courts08 Aug 2019Disposed Of
Shakarbhai Kesrabhai Rajput Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226
High Courts07 Aug 2019
Hetalben Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0045
Indian Penal Code, 1860 — Section 307, 326
High Courts07 Aug 2019
Vimal Yashwantgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0037
Constitution Of India, 1950 — Article 21, 22Central Goods And Service Tax Act, 2017 — Section 61, 69, 73, 74, 132, 139Financial Advisers Act, 2008 — Section 73A(3), 73(A)(4), 90, 91
High Courts06 Aug 2019Disposed Of
Harkhuben Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0049
High Courts06 Aug 2019Disposed Of
Deepakumar Babubhai Dhimar And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0039
High Courts06 Aug 2019Allowed
Pranav Ravindrabhai Shah Vs Income Tax Officer
Gujarat High Court · (2019) 08 GUJ CK 0038
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 24B, 129, 142(1), 147, 148, 159, 159(2)(b), 159(2), 159(2)(b), 159(3), 161(2), 162, 167, 217F, 292BCode Of Civil Procedure, 1908 — Section 2(7), 2(11), 2(29)
High Courts06 Aug 2019Dismissed
Principal Commissioner of Income Tax, Surat 1 Vs Shah Silk Corporation
Gujarat High Court · (2019) 08 GUJ CK 0036
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A
High Courts06 Aug 2019
Khunti Jivabhai Vejabhai And Others Vs State Of Gujarat And Others
Gujarat High Court · (2019) 08 GUJ CK 0033
High Courts05 Aug 2019Allowed
Shruti Bhamasha Shah Vs Asst. Commissioner Of Income Tax
Gujarat High Court · (2019) 08 GUJ CK 0048
Income Tax Act, 1961 — Section 132, 132A, 153A, 153A(1)(b), 153C
High Courts05 Aug 2019Allowed
Charmy Sanket Naik Vs Asst. Commissioner Of Income Tax
Gujarat High Court · (2019) 08 GUJ CK 0047
Income Tax Act, 1961 — Section 132, 132A, 153A, 153A(1)(b), 153C
High Courts05 Aug 2019Disposed Of
Pratapji Dhudaji Tharecha Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0046
High Courts05 Aug 2019Dismissed
Principal Commissioner Of Income Tax Vs SNS Textiles Ltd
Gujarat High Court · (2019) 08 GUJ CK 0044
Income Tax Act, 1961 — Section 32(2)(iii)(b), 147, 260AFinance Act, 2001 — Section 32, 32(2)
High Courts05 Aug 2019Disposed Of
Pr. Commissioner Of Income Tax 4 Vs U.B. Cotton Pvt. Ltd
Gujarat High Court · (2019) 08 GUJ CK 0043
Constitution Of India, 1950 — Article 226Income Tax Rules, 1962 — Rule 4(i), 4(1), 46AIncome Tax Act, 1961 — Section 36(1)(ii), 40A(2)(b), 116, 119, 120, 124, 127, 260A, 269
High Courts05 Aug 2019Dismissed
Commissioner Of Income Tax Vs Rajkot Jilla Gayatri Parivar Trust
Gujarat High Court · (2019) 08 GUJ CK 0042
Income Tax Act, 1961 — Section 11, 12, 12A, 80G(5), 260A
High Courts05 Aug 2019Dismissed
Principal Commissioner Of Income Tax 1 Vs Arvind Lifestyle Brands Ltd
Gujarat High Court · (2019) 08 GUJ CK 0041
Income Tax Act, 1961 — Section 4, 4(1), 40(a)(i), 40(a)(ia), 190, 194A, 195, 200(a), 201, 201(1)/(1A), 260AFinance Act, 2012 — Section 40(a)(ia)
High Courts05 Aug 2019Dismissed
Principal Commissioner Of Income Tax 2 Vs Harsha Engineerings Ltd
Gujarat High Court · (2019) 08 GUJ CK 0040
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1), 260A
High Courts05 Aug 2019Dismissed
Nilamben Sandipbhai Parikh Vs Assistant Commissioner Of Income Tax
Gujarat High Court · (2019) 08 GUJ CK 0013
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148, 149, 150, 151, 152, 153Constitution Of India, 1950 — Article 226
High Courts02 Aug 2019Dismissed
Vikrambhai Kalidas Solanki Vs State Of Gujarat
Gujarat High Court · (2019) 08 GUJ CK 0015
Code Of Criminal Procedure 1973 — Section 207, 209, 313, 374Indian Penal Code, 1860 — Section 300, 302, 302 304IIBombay Police Act, 1951 — Section 135