COURT ARCHIVE

Gujarat High Court judgments, 2019

740 judgments · page 13 of 37

High Courts02 Aug 2019

Khurana Engineering Limited Vs Gandhinagar Urban Development Authority And Ors

Gujarat High Court · (2019) 08 GUJ CK 0011

Arbitration And Conciliation Act, 1996 — Section 9, 11, 11(2), 11(3), 11(4), 11(5), 11(6)Gujarat Public Works Contract Dispute Arbitration Tribunal Act, 1992 — Section 2, 2(1), 2(1)(iii), 2(1)(k), 2(1)(l)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7(1)

High Courts02 Aug 2019Dismissed/ Disposed Off

Jivabhai Bhimabhai Keshwala Vs State Of Gujarat And Ors

Gujarat High Court · (2019) 08 GUJ CK 0010

Control Of National Highway (Land And Traffic) Act, 2002 — Section 14, 15, 28, 29, 30Code Of Civil Procedure (Amendment) Act, 1999 — Section 115Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)(c)

High Courts31 Jul 2019Disposed Of

Apollo Tyers Ltd Vs Bharatbhai Ramanbhai Makwana

Gujarat High Court · (2019) 07 GUJ CK 0159

Industrial Disputes Act, 1947 — Section 17B

High Courts31 Jul 2019

RADIANT ENTERPRISES Vs LABOUR ENFORCEMENT OFFICER (C)I & 1 Other(S) Q

Gujarat High Court · (2019) 07 GUJ CK 0156

Industrial Disputes Act, 1947 — Section 2(b)

High Courts31 Jul 2019Partly Allowed

New India Assurance Company Limited Godhra Vs Dineshkumar Shriram Subhag Yadav [Deleted] And 6 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0070

Motor Vehicles Act, 1988 — Section 166, 173

High Courts31 Jul 2019Allowed

Hareshkumar Becharbhai Chaudhary Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0004

Constitution Of India, 1950 — Article 14, 311(2)

High Courts30 Jul 2019Allowed

RAMANBHAI GALABHAI MAKWANA Vs DISTRICT DEVELOPMENT OFFICER & 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0154

Industrial Disputes Act, 1947 — Section 25BConstitution Of India, 1950 — Article 227

High Courts30 Jul 2019Allowed

Okha Nagarpalika Vs Gangabha Dosabha Manek

Gujarat High Court · (2019) 07 GUJ CK 0149

High Courts30 Jul 2019Allowed

Mumtazbanu Alias Manjari Abdulkadir Shaikh Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0130

Code Of Criminal Procedure, 1973 — Section 173(3), 207, 313, 374Indian Penal Code, 1860 — Section 201, 302

High Courts30 Jul 2019Dismissed

Rajendrabhai @ Rajeshbhai Punabhai Machi Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 209, 313, 374Gujarat Police Act, 1951 — Section 135Indian Penal Code, 1860 — Section 302

High Courts30 Jul 2019Dismissed

Principal Commissioner Of Income Tax Vs Himanshu Chandulal Patel

Gujarat High Court · (2019) 07 GUJ CK 0010

Income Tax Act, 1961 — Section 127, 132, 132A, 132(4A)(i), 133A, 139, 142(1), 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 260A, 292C(1)(i)Constitution Of India, 1950 — Article 226

High Courts30 Jul 2019Disposed Off

Dist. Police Officer, Rajkot (Rural) And Ors Vs Vinodbhai Mansukhlal Joshi

Gujarat High Court · (2019) 07 GUJ CK 0002

Code Of Civil Procedure, 1908 — Section 100

High Courts29 Jul 2019Disposed Of

BANK OF BARODA Vs CENTRAL INDUSTRIAL TRIBUNAL & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0155

Industrial Disputes Act, 1947 — Section 2(00), 10, 12(3), 18, 25B, 25FConstitution Of India, 1950 — Article 14, 16

High Courts29 Jul 2019Dismissed

Aarasuri Ambajimata Devasthan Trust Through Vs Vandanben S. Acharaya

Gujarat High Court · (2019) 07 GUJ CK 0150

Industrial Disputes Act, 1947 — Section 25FConstitution Of India, 1950 — Article 226, 227

High Courts29 Jul 2019Allowed

United India Ins. Co. Ltd Bhavnagar Vs Bharvi @ Bhargav Dinkarray Thakkar And 4 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0140

Motor Vehicles Act, 1988 — Section 166, 173

High Courts29 Jul 2019Allowed

VITHALBHAI DEVKARANBHAI AMBANI And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0134

Code Of Criminal Procedure, 1973 — Section 202, 204, 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(X)

High Courts29 Jul 2019Dismissed

DHANABHAI NARSINHBHAI MITHAPARA And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0133

Indian Penal Code, 1860 — Section 114, 172, 188, 193, 194, 195, 196, 197, 198, 199, 200, 201, 202, 203, 204, 205, 206, 207, 208, 209, 210, 211, 216, 218, 228, 307, 323, 452, 471, 473, 474, 475, 476, 504Code Of Criminal Procedure, 1973 — Section 2(c), 2(r), 2(d), 154, 155, 155(4), 173, 195, 195(1)(a), 195(1)(a)(i), 195(b)(ii), 195(1)(b)(iii), 340, 482Arms Act, 1959 — Section 25(1)(1B)A, 27

High Courts29 Jul 2019Dismissed

Dolatsinh Jashwantsinh Patel Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0128

Code Of Criminal Procedure, 1973 — Section 209, 313, 374 Indian Penal Code, 1860 — Section 302, 354

High Courts29 Jul 2019Partly Allowed

Mukesh Mahendrabhai Tailor Vs Kishanbhai Dahyabhai Desai (Rajput) And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0086

Motor Vehicles Act, 1988 — Section 183

High Courts29 Jul 2019Dismissed

United India Ins.Co.Ltd. Vs Madarsang Raisangbhai Parmar (Decd. Thro Legal Heirs) And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0076

Motor Vehicles Act, 1988 — Section 166, 173