COURT ARCHIVE

Gujarat High Court judgments, 2019

740 judgments · page 14 of 37

High Courts29 Jul 2019Disposed Off

Lanco Solar (Gujarat) Pvt. Ltd Vs Gujarat Urja Vikas Nigam Ltd

Gujarat High Court · (2019) 07 GUJ CK 0009

Insolvency And Bankruptcy Code, 2016 — Section 7, 52, 53Constitution Of India, 1950 — Article 10, 12Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process, Regulations, 2017 — Regulation 16

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High Courts29 Jul 2019Allowed

Pravinchandra Bhogilal Shah Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0007

Indian Penal Code, 1860 — Section 201, 409, 462, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)

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High Courts29 Jul 2019Dismissed

Dharasana Group Co-Op. Salt Producers And Sale Society Ltd. And Ors Vs Union Of India And Ors

Gujarat High Court · (2019) 07 GUJ CK 0003

Constitution Of India, 1950 — Article 77, 226, 265, 300A

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High Courts26 Jul 2019Dismissed

District Development Officer And 1 Other(S) Vs Devendrasinh Vajesinh Raj And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0094

Code Of Civil Procedure, 1908 — Section 96Gram Panchayat Act, 1993 — Section 6

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High Courts26 Jul 2019Dismissed

Punjab Alkalies And Chemicals Ltd Vs Dwarkadas Valji Salt Works

Gujarat High Court · (2019) 07 GUJ CK 0092

Code Of Civil Procedure, 1908 — Section 20, 20(c)Contract Act, 1872 — Section 2(b)(c)(d)

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High Courts26 Jul 2019Partly Allowed

Sushiladevi Wd/O Dharamchand Mangilal Mehta And 5 Other(S) Vs Bhavsaheb Shankar Patil And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0072

Motor Vehicles Act, 1988 — Section 173

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High Courts26 Jul 2019Dismissed

State Of Gujarat Vs Mehulbhai Ramanlal Desai & 1 Others

Gujarat High Court · (2019) 07 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20

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High Courts26 Jul 2019Dismissed

State Of Gujarat Vs Mehulbhai Ramanlal Desai & 1 Other(s)

Gujarat High Court · (2019) 07 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(1) (d)(i), 13(1) (d)(ii), 13(2), 20

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High Courts26 Jul 2019Allowed

Madhavbhai Babubhai Matiya Vs State Of Gujarat And Ors

Gujarat High Court · (2019) 07 GUJ CK 0005

Indian Penal Code, 1860 — Section 406, 420Gujarat Money Lenders Act, 2011 — Section 5, 40, 42Gujarat Land Revenue Code, 1879 — Section 135(D)

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High Courts26 Jul 2019Allowed

Ashokkumar Maneklal Patel Vs State Of Gujarat And Ors

Gujarat High Court · (2019) 07 GUJ CK 0001

Bombay Tenancy And Agricultural Lands Act, 1948 — Section 57Gujarat Tenancy And Agricultural Lands Act, 1948 — Section 43

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High Courts25 Jul 2019

Hardik Dhirubhai Patel Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0123

Gujarat Professional Medical Educational Courses (Regulation Of Admission In Undergraduate Courses) Rules, 2017 — Rule 4, 4(1), 4(2), 4(3), 4(4), 4(7), 4(7)(i), 4(3)(ii), 4(7)(iii)Constitution Of India, 1950 — Article 14, 226

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High Courts25 Jul 2019Partly Allowed

Samatbhai Ramshibhai Ambaliya Decd.Through The Lrs Vs Devshibhai Jivabhai Chavada And 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0083

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts24 Jul 2019Allowed

EXECUTIVE ENGINEER & 1 Other(S) Vs JAYABEN RAMJIBHAI & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0164

Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25G, 25FEvidence Act, 1872 — Section 3Constitution Of India, 1950 — Article 227

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High Courts24 Jul 2019Allowed

DIVISIONAL CONTROLLER S.T. Vs NIRMALSINH NATUBHA CHUDASAMA & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0157

Industrial Disputes Act, 1947 — Section 33C(2)Constitution Of India, 1950 — Article 227

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High Courts24 Jul 2019Allowed

Gujarat State Electricity Corporation Ltd Vs Darshandan Surapdan Gadhvi

Gujarat High Court · (2019) 07 GUJ CK 0142

Industrial Disputes Act, 1947 — Section 25B, 25B(i), 25F, 25G, 25HConstitution Of India, 1950 — Article 227

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High Courts24 Jul 2019Dismissed

Ratadia Sangram Karamsibhai Vs Principal, Kendriya Vidyalaya

Gujarat High Court · (2019) 07 GUJ CK 0106

Industrial Disputes Act, 1947 — Section 7, 10, 33(c), 33(c)(2)

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High Courts24 Jul 2019Partly Allowed

Oriental Insurance Co Ltd., Registered Office At Oriental Vs Anita Sanjaykumar Patel And 4 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0068

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts24 Jul 2019Allowed

Varun Vijay Gupta Vs Union Of India

Gujarat High Court · (2019) 07 GUJ CK 0011

Central Excise Act, 1944 — Section 11A, 37Customs Tariff Act, 1975 — Section 3(5)Cenvat Credit Rules, 2004 — Rule 3, 3(1), 3(4)

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High Courts23 Jul 2019Disposed Of

Shailendrasinh @ Surubha Rajendrasinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0165

Code Of Criminal Procedure, 1973 — Section 432, 433, 433(1), 433A, 482Indian Penal Code, 1860 — Section 302, 302(2), 307, 304B, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402, 489, 498AArms Act, 1959 — Section 25(1)

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High Courts23 Jul 2019Allowed

HEIRS OF DECEASED BECHARBHAI NATHABHAI Vs EXECUTIVE ENGINEER, G.E.B. CONVERTED IN TO THE NORM OF & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0148

Employees Compensation Act, 1923 — Section 10Constitution Of India, 1950 — Article 227

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