High Courts19 Jul 2019Allowed
Babiben Dhulajhi Thakore & 2 Others Vs State Of Gujarat & 1 Others
Gujarat High Court · (2019) 07 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 16 of 37
High Courts19 Jul 2019Dismissed
State Of Gujarat Vs Rajan Rarukuti Nayar & 1 Others
Gujarat High Court · (2019) 07 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts19 Jul 2019Allowed
Babiben Dhulajhi Thakore & 2 Other(s) Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 07 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 406, 420
High Courts19 Jul 2019Dismissed
State Of Gujarat Vs Rajan Rarukuti Nayar & 1 Other(s)
Gujarat High Court · (2019) 07 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Prevention Of Corruption Act, 1988 — Section 7, 12, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts18 Jul 2019Dismissed
Bhavnagar Municipal Corpn. Vs Vikramsinh Mangalsinh Gohil
Gujarat High Court · (2019) 07 GUJ CK 0163
Industrial Disputes Act, 1947 — Section 25G, 25HConstitution Of India, 1950 — Article 227
High Courts18 Jul 2019
State Of Gujarat And 2 Other(S) Vs Mahendrabhai Mohanlal Parmar And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0105
Mumbai Primary Education Rules, 1949 — Rule 1(K)
High Courts18 Jul 2019Dismissed
Amitbhai Sitapati Kumar Varma Vs Morbi Nagrik Sahkari Bank Ltd.
Gujarat High Court · (2019) 07 GUJ CK 0064
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10
High Courts18 Jul 2019Dismissed
Shantaben Dayabhai Machhi Vs Malvikaben Wd/O. Bhanuprasad Tamboli W/O. Jagdhishchandra R. Khambholja & 5 Others
Gujarat High Court · (2019) 07 GUJ CK 0060
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 41 Rule 27, Order 41 Rule 27 (a), Order 41 Rule 27 (aa)
High Courts18 Jul 2019Dismissed
State Of Gujarat & 2 Others Vs Mahendrabhai Mohanlal Parmar & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0042
Mumbai Primary Education Rules, 1949 — Rule 1(K)
High Courts18 Jul 2019Dismissed
Jyotishchandra Indurai Antani Vs Gujarat Revenue Tribunal & 6 Others
Gujarat High Court · (2019) 07 GUJ CK 0034
Bombay Public Trust Act, 1950 — Section 2(10)
High Courts18 Jul 2019Disposed Of
Mayurbhai Dhirajlal Viradiya Vs Parshottambhai Bhikhabhai Chakrani & 4 Others
Gujarat High Court · (2019) 07 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 43 Rule 1(r)
High Courts17 Jul 2019Disposed Of
STATE BANK OF SAURASHTRA THROUGH MANAGING DIRECTOR & 2 Other(S) Vs RASHMIKANT GIRDHARLAL DAVE & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0160
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Jul 2019Allowed
Gail India Ltd. Vs State Of Gujarat And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0124
Bombay Stamp Act, 1958 — Section 31, 32(A), 34, 35, 39, 44, 44(2)Contract Act, 1872 — Section 50, 65Constitution Of India, 1950 — Article 20, 226
High Courts17 Jul 2019
Legal Heirs Of The Deceased Virjibhai¬ And 4 Other(S) Vs Manaji Pradhanji Thakor And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0073
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Jul 2019Dismissed
Ramsang Dhanabhai Solanki Since Died Through Lh Vs Naharsinh Naranbhai Solanki & 2 Others
Gujarat High Court · (2019) 07 GUJ CK 0059
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2019Dismissed
State Of Gujarat Vs S K Fuletra
Gujarat High Court · (2019) 07 GUJ CK 0039
Constitution Of India, 1950 — Article 226Gujarat Civil Services Rules, 2002 — Rule 28(1), 28(2)
High Courts16 Jul 2019Dismissed
Jignesh Maheshbhai Pandya Vs State Of Gujarat And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0125
Bombay Irrigation Act, 1879 — Section 5Bombay Irrigation Act (Gujarat Amendment Act, 1982 — Section 5Gujarat Slum Areas (Improvement, Clearance And Redevelopment) Act, 1973 — Section 2(j)
High Courts16 Jul 2019Dismissed
Jignesh Maheshbhai Pandya Vs State Of Gujarat & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0062
Constitution Of India, 1950 — Article 48A, 51A(g), 226Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973 — Section 2(j)Bombay Irrigation Act, 1879 — Section 5
High Courts16 Jul 2019Dismissed
Ganesh Kishankumar Agarwal Vs Simmi Sanjay Baveja
Gujarat High Court · (2019) 07 GUJ CK 0057
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 38 Rule 5
High Courts15 Jul 2019Dismissed
STATE OF GUJARAT And 2 Other(S) Vs RAJIBEN BECHARBHAI And 6 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0139
Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96