High Courts10 Jul 2019Partly Allowed
A.M.T.S Vs Jayshreeben Wd/O Niranjan Shantilal Shah And 8 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0093
Motor Vehicles Act, 1988 — Section 166, 173
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 18 of 37
High Courts10 Jul 2019Dismissed
Kantilal Baluram Shrimali Vs Hemraj Bhavarlal Chauhan
Gujarat High Court · (2019) 07 GUJ CK 0091
Motor Vehicles Act, 1988 — Section 95(1)(b)(i), 92A, 163A, 165, 165(1), 166, 173Indian Penal Code, 1860 — Section 302, 304, 307, 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts10 Jul 2019Partly Allowed
United India Insurance Co.Ltd Vs Suthar Niruben Widow Of Kantibhai And 7 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0088
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Jul 2019Dismissed
Lilaben Ravilal Senghani Vs Talsidas Kada S/O Annu
Gujarat High Court · (2019) 07 GUJ CK 0087
Motor Vehicles Act, 1988 — Section 173
High Courts10 Jul 2019Partly Allowed
Bajaj Allianz General Insurance Company Limited Through Vs Bagadusing Rav Bahadursingji And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0077
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Jul 2019Disposed Of
Girdharbhai Alabhai Vaghela Vs State Of Gujarat & 15 Others
Gujarat High Court · (2019) 07 GUJ CK 0061
High Courts10 Jul 2019Allowed
Akhil Gujarat University And College Pensioner Samaj Through Its President Shri Rameshchandra Jash Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0049
Constitution Of India, 1950 — Article 14, 16, 19, 19(1)(f), 31(1), 141, 227Haryana Civil Services (Revised Pension) Part-I Rules, 2009 — Section 6(1)Gujarat Civil Service Pension Rules, 2002 — Rule 9(53), 9(55), 9(56), 9(57), 9(63), 80, 80(2)(a), 296
High Courts10 Jul 2019Dismissed
Savorttam Textil Mills Pvt Ltd Vs State Of Gujarat & 2 Others
Gujarat High Court · (2019) 07 GUJ CK 0043
Constitution Of India, 1950 — Article 226
High Courts10 Jul 2019Dismissed
Legal Heirs Of Agarsing Harsangsing Chauhan Aasuben Agarsing Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0033
Limitation Act, 1963 — Article 136Code of Civil Procedure, 1908 — Section 115Limitation Act, 1963 — Section 5
High Courts09 Jul 2019
STATE OF GUJARAT Vs SOUTH GUJARAT ENGINEERING AND GENERAL WORKS UNION - LALVAVTA & 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0152
Industrial Disputes Act, 1947 — Section 2(ra), 25T, 25U, 33Gujarat Municipalities Act, 1963 — Section 47, 47(2), 47(3), 50, 260, 227, 271Constitution Of India, 1950 — Article 226
High Courts09 Jul 2019Allowed
Maksud @ Sahil @ Bachho Makbulbha Babubhai Shaikh Thromother- Faridabanu Makbulbhai Shaik Vs Commissioner Of Police
Gujarat High Court · (2019) 07 GUJ CK 0119
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 201, 379, 394
High Courts09 Jul 2019Dismissed
Mangal Prasad Ramfer Kori Vs Ahmedabad Municipal Corporation And 4 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0099
Gujarat Provincial Municipal Corporations Act, 1949 — Section 253, 260, 260(1), 260(2), 267Constitution Of India, 1950 — Article 14, 226
High Courts09 Jul 2019Allowed
Collector Of Electricity Duty And 1 Other(S) Vs B S Patel And Company And 4 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0098
High Courts09 Jul 2019Partly Allowed
Legal Heirs Of Deceased Dashrathbhai Ambalal Raval, Raval And 2 Vs Zala Khimjibhai Haribhai And 2 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0082
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jul 2019Dismissed
Nilamben Prabhudas Patel Vs State Of Gujarat Thro Secretary & 3 Others
Gujarat High Court · (2019) 07 GUJ CK 0035
Constitution Of India, 1950 — Article 14, 19(1)(g), 19(6), 21Gujarat Nurses, Midwifes and Health Visitors Act, 1968 — Section 12, 13, 18
High Courts09 Jul 2019Dismissed
Nilamben Prabhudas Patel Vs State Of Gujarat Thro Secretary & 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0015
Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 21Gujarat Nurses, Midwives And Health Visitors Act, 1968 — Section 12, 13, 18Indian Nursing Council Act, 1947 — Section 11(2)
High Courts08 Jul 2019Allowed
DHARMESHBHAI KHUSHALBHAI KOLI PATEL And 1 Other(S) Vs STATE OF GUJARAT And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0135
Indian Penal Code, 1860 — Section 323, 503, 504, 506(2)
High Courts08 Jul 2019Allowed
Gujarat State Road Transport Corporation Through Divisional Controller Vs Bhanubhai Sartanbhai Rabari
Gujarat High Court · (2019) 07 GUJ CK 0120
Industrial Disputes Act, 1947 — Section 33(C)(2)Constitution Of India, 1950 — Article 227
High Courts08 Jul 2019Partly Allowed
Executive Engineer Vs Decd. Pradipbhai Dayalal Pandya And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0089
Code Of Civil Procedure, 1908 — Section 96Motor Vehicles Act, 1988 — Section 147
High Courts08 Jul 2019Dismissed
M/S Josil Realty Vs Hiteshbhai Dineshchandra Makwana
Gujarat High Court · (2019) 07 GUJ CK 0054
Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 6 Rule 7, Order 6 Rule 17