COURT ARCHIVE

Gujarat High Court judgments, 2019

740 judgments · page 19 of 37

High Courts08 Jul 2019Dismissed

Indian Oil Corporation Limited & 2 Others Vs Manjalpur Service Station

Gujarat High Court · (2019) 07 GUJ CK 0046

Constitution Of India, 1950 — Article 12, 226, 227Code of Civil Procedure, 1908 — Order 8 Rule 1Limitation Act, 1963 — Section 5

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High Courts08 Jul 2019Dismissed

Devdatt Narayan Shetti Vs Prahladbhai Punjiram Parekh

Gujarat High Court · (2019) 07 GUJ CK 0029

Bombay Rents, Hotels and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(3)(a), 12(3)(b), 29, 29(2)Transfer of Property Act, 1882 — Section 108(1)Punjab Relief of Indebtedness Act, 1934 — Section 31

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High Courts08 Jul 2019Dismissed

Vidhyaben Jagdishbhai Parihar Vs Nitaben Bhupendrakumar Panchal

Gujarat High Court · (2019) 07 GUJ CK 0022

Code of Civil Procedure, 1908 — Section 104, Order 43, Order 43 Rule 1, Order 43 Rule 1(r)Transfer of Property Act, 1882 — Section 52

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High Courts05 Jul 2019Allowed

PHOOLCHAND MOTIRAM YADAV And 2 Other(S) Vs STATE OF GUJARAT And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0137

Indian Penal Code, 1860 — Section 114, 498A, 502Dowry Prohibition Act. 1961 — Section 3, 4, 7Code Of Criminal Procedure, 1973 — Section 156(3)

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High Courts05 Jul 2019

Kalpataru Land Surat Pvt Ltd Vs Honourable Gujarat Revenue Tribunal

Gujarat High Court · (2019) 07 GUJ CK 0101

Bombay Land Revenue Code, 1879 — Section 37(2), 53, 195, 237(2), 211Gujarat Town Planning And Urban Development Act, 1976 — Section 13(2)Transfer Of Property Act, 1882 — Section 54

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High Courts05 Jul 2019Partly Allowed

Jyoti @ Jyotsnaben Ajitbhai Kukreja Vs Fakirmohmad Ibrahim Dulla And 2 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0080

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts05 Jul 2019Dismissed

New India Assurance Co Ltd Vs Mita Chetanbhai Mehta And 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0074

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts05 Jul 2019Dismissed

Oriental Insurance Company Ltd Thro' Vs Narendrabhai Kantilal Hatt Since Decd. Through Heirs And 2

Gujarat High Court · (2019) 07 GUJ CK 0069

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts05 Jul 2019Partly Allowed

National Insurance Co Vs Heirs Of Decd. Mansinh Amarsinh Bhojani And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0065

Motor Vehicles Act, 1988 — Section 81, 166, 173

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High Courts05 Jul 2019Disposed Of

Patel Babubhai Dhulabhai Vs Dharmendra Chaturbhai Patel

Gujarat High Court · (2019) 07 GUJ CK 0019

Code of Civil Procedure, 1908 — Section 104, Order 43 Rule 1Transfer of Property Act, 1882 — Section 52

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High Courts04 Jul 2019Disposed Of

NIRMA LIMITED & 1 Other(S) Vs THAKORE SOMAJI MANAJI THRO NAVJYOT ALL GUJARAT LABOU & 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0162

Constitution Of India, 1950 — Article 227

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High Courts04 Jul 2019Disposed Of

United India Insurance Co. Ltd Vs Baldevbhai Shivrambhai Prajapati

Gujarat High Court · (2019) 07 GUJ CK 0066

Motor Vehicles Act, 1988 — Section 173, 173

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High Courts03 Jul 2019Disposed Of

DEVKISHAN BODARAM BHATIA SINCE DIED HIS LEGAL HEIRS Vs RAVIKSIHANCHAND KHESAKANI And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0141

Transfer Of Property Act, 1882 — Section 4, 44

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High Courts03 Jul 2019Allowed

Dhansukhlal Bhailalbhai Patel Vs Surat Municipal Corporation And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0117

Gujarat Town Planning And Urban Development Act, 1976 — Section 20Bombay Provincial Municipal Corporations Act, 1949 — Section 77Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 15

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High Courts03 Jul 2019Disposed Of

Deputy General Manager Vs Kumbhar Bhikhabhai Chhaganbhai And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0090

Land Acquisition Act, 1894 — Section 4, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96

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High Courts03 Jul 2019Dismissed

Harvijaysinh Dilubha Gohil Vs Bhaveshbhai Kanaiyalal Trivedi And 3 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0084

Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 337

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High Courts03 Jul 2019Dismissed

Savitaben Khodabhai Salat Vs Baldevsinh Jasvantsinh Jadav

Gujarat High Court · (2019) 07 GUJ CK 0081

Motor Vehicles Act, 1988 — Section 173

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High Courts03 Jul 2019Allowed

Patel Mangubhai Narsihbhai Vs Special Land Acquisition Officer

Gujarat High Court · (2019) 07 GUJ CK 0075

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 23(1)(a), 23(2), 28, 54 Code Of Civil Procedure, 1908 — Section 96

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High Courts03 Jul 2019Allowed

Nocil Limited Vs Union Of India & 3 Others

Gujarat High Court · (2019) 07 GUJ CK 0048

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 226(2)Customs Tariff (Identification, Assessment and Collection of Anti Dumping Duty on Dumped Articles for Determination of Injury) Rules, 1995 — Rule 3, 4, 5, 5(3), 6, 7, 10, 11, 12, 14, 16, 17(1), 20, 23, 23(IB), 23(3)Customs (Tariff) Act, 1975 — Section 9A, 9A(1), 9A(1)(a), 9A(2), 9A(5)

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High Courts03 Jul 2019Dismissed

Administrative Officer Vs Chandran K

Gujarat High Court · (2019) 07 GUJ CK 0038

Constitution Of India, 1950 — Article 226, 311

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