High Courts28 Jun 2019Allowed
Jayrajsinh Bhratsinh Chauhan Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0028
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 21 of 37
High Courts28 Jun 2019Allowed
Heemaben Ashvinkumar Barot Vs District Education Officer & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0009
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jun 2019Partly Allowed
Bajaj Allianz General Insurance Company Limited Vs Alpeshbhai Dineshchandra Darji & 4 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0041
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 149(2), 149(4), 149(5), 166
High Courts27 Jun 2019Disposed Of
Rohitbhai Dhirubhai Lasaniya Vaghari Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 5(m), 6, 7, 8, 9, 10
High Courts27 Jun 2019Disposed Of
Bhaveshbhai Rambhai Zapda Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 256(1)
High Courts27 Jun 2019Dismissed
Ramanbhai Kamjibhai Manat Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0007
Multi Purpose Health Worker (Male), Class III, Recruifrnent Rules, 2011 — Rule 2, 3(d)
High Courts27 Jun 2019Disposed Of
Mahavirsinh Jethubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0006
High Courts27 Jun 2019Allowed
Chavda Viraj Durlabhbhai Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0005
Constitution Of India, 1950 — Article 14, 16
High Courts26 Jun 2019Allowed
M/S. GSEC Limited Through Its Authorized Representative Shri Rakesh Ramanlal Shah Vs AAI Cargo Logistics And Allied Services Company Limited
Gujarat High Court · (2019) 06 GUJ CK 0070
Indian Easements Act, 1882 — Section 60, 60(b), 62, 63
High Courts26 Jun 2019Disposed Of
Kansai Nerolac Paints Limited Through Its P.O.A. Holder Jignesh Babubhai Patel Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0063
High Courts26 Jun 2019Dismissed
Rajendrakumar @ Raju Ganpatram Joshi Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0053
Indian Penal Code, 1860 — Section 34, 143, 307, 323, 326, 394, 452, 482, 504, 506(2)Arms Act, 1959 — Section 30Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(9)
High Courts26 Jun 2019
Sarojben Wd/O Vasantbhai Shankarbhai Patel & 5 Other(s) Vs Jagdevsinh Khajursinh Thakor & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0045
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Jun 2019Dismissed
State Of Gujarat Vs Parbatbhai Jadavbhai Nandaniya
Gujarat High Court · (2019) 06 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 332, 333, 504, 506(1)
High Courts26 Jun 2019Allowed
Kasundramrugesh Maheshbhai Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0026
Constitution Of India, 1950 — Article 14, 16
High Courts25 Jun 2019Disposed Of
Ahmedabad Municipal Corporation Vs Gopalbhai Khodidas Babariya & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 313, 378Prevention Of Food Adulteration Act, 1954 — Section 16(1)A(i)Food Safety And Standards Act, 2006 — Section 51, 52, 69
High Courts25 Jun 2019Disposed Of
State Of Gujarat - Thro' C P Gohil, Food Inspector Vs Dineshkumar Jayantilal Nirmal - Owner Of Zen Minerals
Gujarat High Court · (2019) 06 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 313, 378>Prevention Of Food Adulteration Act, 1954 — Section 2(9)A, 7(2)(5), 16, 20Food Safety And Standards Act, 2006 — Section 51, 52, 69
High Courts25 Jun 2019Dismissed
Ajaykumar Babulal Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0004
Constitution Of India, 1950 — Article 16, 16(4B), 226, 309General State Service, Class II Recruitment Rules, 2008 — Rule 14(2), 16
High Courts24 Jun 2019Dismissed
Varisali Safi Muhhmadkhan Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 313, 378Negotiable Instruments Act, 1881 — Section 138
High Courts24 Jun 2019Dismissed
Ayub Mohmad Jam Vs Union Of India
Gujarat High Court · (2019) 06 GUJ CK 0049
Constitution Of India, 1950 — Article 14, 226, 311(2)
High Courts24 Jun 2019Disposed Of
Gujarat Forest Produces Gatherers And Forest Workers Union Thru. President Pravinbhai Ratilal Vyas Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0024
Constitution Of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25(B)