High Courts19 Jun 2019Allowed
Dabhi Nilambahen Tapujee Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0019
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 23 of 37
High Courts19 Jun 2019Allowed
Chetan Jayantilal Rajgor Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2019) 06 GUJ CK 0017
Constitution Of India, 1950 — Article 14, 311(2)
High Courts19 Jun 2019Allowed
Parulben Nareshbhai Rana Vs Punjabhai Parsottamdas Rana (Died) & Ors.
Gujarat High Court · (2019) 06 GUJ CK 0015
Limitation Act, 1963 — Article 137Motor Vehicles Act, 1988 — Section 163A, 164A, 165A, 166A
High Courts19 Jun 2019Allowed
Nilesh Vrajlal Makwana Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0010
Constitution Of India, 1950 — Article 14, 16, 226
High Courts18 Jun 2019Dismissed
Suhail Ahmad S/O Manjur Ahmad Vs Narcotics Control Bureau, Zonal Unit Ahmedabad
Gujarat High Court · (2019) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 19, 20(b)(ii)(C), 24, 25, 27A, 28, 29, 30, 37, 67
High Courts18 Jun 2019Partly Allowed
Satish Udesinh Sodha Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0061
Indian Penal Code, 1860 — Section 363, 366, 375, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jun 2019Allowed
Madhavsinh Udesinh Solanki Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 313, 313(1)(a), 342, 374Indian Penal Code, 1860 — Section 300, 302, 303, 304, 304B, 304I, 304II, 498AGujarat Police Act, 1951 — Section 37(1), 135
High Courts18 Jun 2019Allowed
Mukeshbhai Lakhamshi Mota & 1 Other(s) Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0034
Indian Penal Code, 1860 — Section 376
High Courts17 Jun 2019Allowed
Acharya Rameshchandra Hiralal Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 325, 406, 465, 467, 468, 471
High Courts17 Jun 2019Allowed
Heenaben Bhadresh Mehta Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts17 Jun 2019
Sanjaybhai Hariprakash Agrawal Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 149, 294(b), 294(kh), 323, 406, 420, 504, 506(1), 507Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jun 2019Dismissed
State Of Gujarat Vs Hasmukhbhai Laljibhai Solanki
Gujarat High Court · (2019) 06 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 306, 323, 498(A)
High Courts17 Jun 2019Partly Allowed
New India Asssurance Co Ltd. Vs Bharatsinh Chandubha Rathod & 4 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0043
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Jun 2019Dismissed
United India Insurance Co. Ltdtranspondent As Resp.6 As Per Vs Geetaben Pravinbhai Patel & 5 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0042
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Jun 2019Dismissed
State Of Gujarat Vs Jashubha Tapubha Jadeja & 5 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Indian Penal Code, 1860 — Section 143, 147, 149, 323, 325, 506(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts14 Jun 2019Allowed
Makbulhusain Isahakbhai Iproliya Vs State Of Gujarat & 3 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 125, 397, 401Evidence Act, 1872 — Section 106
High Courts14 Jun 2019Partly Allowed
Baluben Rudabhai Patel L.R.Of Iswarbhai R Patel & 2 Other(s) Vs Shakor Expert Limited & 3 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0044
Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Jun 2019Disposed Of
Suleman Jusabhai Sama & 2 Other(s) Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0029
High Courts14 Jun 2019Allowed
Bajaj Allianz General Insurance Co. Ltd. Petitioner Vs Nareshkumar Rai Kapildev Rai & Others
Gujarat High Court · (2019) 06 GUJ CK 0014
High Courts13 Jun 2019Dismissed
Natvarbhai Harjibhai Kanjariya Vs Municipal Primary Education Committee, Botad & 1 Other(S)
Gujarat High Court · (2019) 06 GUJ CK 0022