High Courts13 Jun 2019Dismissed
Mandabhai Masabhai Bharwad & Others Vs Diwaliben Ambabhai Mendpara
Gujarat High Court · (2019) 06 GUJ CK 0011
Code Of Civil Procedure, 1908 — Section 100
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 24 of 37
High Courts12 Jun 2019Dismissed
State Of Gujarat Vs Govindbhai Nagajibhai Asari
Gujarat High Court · (2019) 06 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Indian Penal Code, 1860 — Section 201, 306, 498(A)
High Courts12 Jun 2019Allowed
Bhalabhai Jesingbhai Sarvaiya Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0025
High Courts12 Jun 2019Disposed Of
Balvantsinh Rupsinh Jhala Vs District Education Officer & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0008
High Courts11 Jun 2019Allowed
Renurani Wd/O Omprakash Sharma & 1 Other(s) Vs State Of Gujarat & 3 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0016
Gujarat Civil Service (Pension) Rules, 2002 — Rule 81, 82, 83, 84, 85, 88(a), 88(a)(i), 91, 95, 95(6)
High Courts11 Jun 2019
Shah Jayantilal Chimanlal Vs Ranuj Nagrik Sahakari Bank Limited & Ors
Gujarat High Court · (2019) 06 GUJ CK 0012
Code Of Civil Procedure, 1908 — Order 7 Rule 11(d)
High Courts15 Mar 2019Dismissed
Nandlal Ranchhodbhai Patel & 2 Other(S) Vs Magan Bharatbhai Patel & 1 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0032
Easements Act, 1882 — Section 13, 17(20(vi), 33Indian Registration Act, 1908 — Section 17(1)(b), 17(2)(VI), 49Code Of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 136, 226, 227
High Courts14 Mar 2019
Chaudhary Rameshbhai Devjibhai Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2019) 03 GUJ CK 0031
Bombay Provincial Municipal Corporations Act, 1949 — Section 465(1)
High Courts14 Mar 2019Allowed
Rameshbhai Bhikhabhai Prajapati & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0030
Negotiable Instruments Act, 1881 — Section 138
High Courts14 Mar 2019Disposed Off
M/S Sai Jyoti Logistics Services Pvt. Ltd. Through Ritesh Mahesh kumar Salgiya Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0029
High Courts13 Mar 2019Disposed Off
Dhirubhai Punjabhai Amin Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0028
High Courts12 Mar 2019Allowed
Nanakram Hirananad Udani & 3 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0027
Indian Penal Code, 1860 — Section 114, 323, 406, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 7
High Courts12 Mar 2019Disposed Off
Shivlal Vanmalidas Agravat Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0026
Indian Penal Code, 1860 — Section 354, 365, 506(2)
High Courts07 Mar 2019
Mepabhai Bhagvanbhai Bharvad (Decd)Through Legal Heirs & 1 Other(S) Vs Nayankumar Madhusudhan Majmudar & 13 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0024
High Courts06 Mar 2019Dismissed
Harkhuben D/O Deceased Lalabhai Bawabhai & 2 Other(S)Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2019) 03 GUJ CK 0020
Bombay Tenancy and Agricultural Lands (Vidarbha Pradesh and Kutchh Area) Act, 1958 — Section 122Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 2019Dismissed
Rampura Seva Sahakari Mandli Ltd Thru Chairman Hasmukhbhai Ambalal Patel Vs Authorised Officer And Election Officer (Marketing)
Gujarat High Court · (2019) 03 GUJ CK 0025
Agricultural Produce Market Committee Act, 2003 — Section 11(1)(i)Societies Registration Act, 1860 — Section 2(7A), 6, 12, 44A, 45(3)
High Courts05 Mar 2019Disposed Off
Ashokji @ Buchiyo Meruji Thakor Vs State Of Gujarat
Gujarat High Court · (2019) 03 GUJ CK 0019
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 304I, 304II, 323, 384, 511Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 Sections 3(1)(10), 3(2)(5)
High Courts01 Mar 2019
Jamu Abdulla Gameti & 4 Other(S) Vs State Of Gujarat
Gujarat High Court · (2019) 03 GUJ CK 0023
Indian Penal Code, 1860 — Section 307, 324
High Courts01 Mar 2019
Manubhai Khusalbhai Vankar & 1 Other(S) Vs State Of Gujarat
Gujarat High Court · (2019) 03 GUJ CK 0022
Indian Penal Code, 1860 — Section 306, 498A
High Courts01 Mar 2019
Rabari Naran Gogan Karamta & 3 Other(S) Vs State Of Gujarat
Gujarat High Court · (2019) 03 GUJ CK 0021
Indian Penal Code, 1860 — Section 307, 323