High Courts24 Jun 2019Allowed
Ashish Kiritkumar Shah Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0023
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 22 of 37
High Courts24 Jun 2019Disposed Of
Gujarat Forest Produces Gatherers And Forest Workers Union Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0021
Constitution Of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25(B)
High Courts24 Jun 2019Allowed
Mayank Bhagwandas Shethwala Vs High Court Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0020
High Courts24 Jun 2019Dismissed
Himanshu Baldevbhai Gohil Vs Chief Human Resource Manager, O.N.G.C
Gujarat High Court · (2019) 06 GUJ CK 0018
Constitution Of India, 1950 — Article 226
High Courts24 Jun 2019
Mohini Pessuram Tilwani Vs Union Of India & 4 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0003
Constitution Of India, 1950 — Article 12, 226National Dairy Development Board Officers. (Conduct, Discipline And Appeal) Regulations, 1988 — Regulation 3(v)
High Courts21 Jun 2019Dismissed
Ibrahim Kesarkhan Rathod - Died & 10 Other(s) Vs Heirs Of Kasamkha Sardarkha & 6 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0077
Constitution Of India, 1950 — Article 227
High Courts21 Jun 2019Dismissed
Paresh Ramesh Chandra Shashtri Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(2), 401, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22Limitation Act, 1963 — Section 51
High Courts21 Jun 2019
Kuntal Maheshbhai Gandhi Vs Devangiben Darshanbhai Shah Thro Jigarbhai Harshadbhai Shah & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0066
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320(8)
High Courts21 Jun 2019
Anilbhai Manjibhai Bhalani & 2 Other(s) State Of Gujarat & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 202, 204, 482Indian Penal Code, 1860 — Section 114, 306, 406, 498(A)Hindu Succession Act, 1956 — Section 13(2), 15, 15(1), 16
High Courts21 Jun 2019Dismissed
Aarvee Denims And Exports Ltd Vs Uttar Gujarat Vij Company Ltd & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0048
Gujarat Electricity Regulatory Commission (Terms And Conditions Of Intra State Open Access) Regulations, 2011 — Regulation 61Gujarat Electricity Regulatory Commission (Security Deposit) Regulations, 2005 — Regulation 3.5.1, 4.1.17Electricity Act, 2003 — Section 2(15), 2(47), 2(49), 2(51), 42
High Courts21 Jun 2019Partly Allowed
Oriental Insurace Co. Ltd Vs Ranjanadevi Wd/O. Rajiv Gyanchand Garg & 7 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0046
Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Jun 2019Allowed
Natverlal Halchand Morakhia & 1 Other(s) Vs Gujarat State Road Transport Corporation & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0039
Motor Vehicles Act, 1988 — Section — Section 166, 173
High Courts21 Jun 2019Disposed Of
PWD And Forest Employees Union ( Formerly Pwd Employees Union & 24 Other(s) Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0027
Constitution Of India, 1950 — Article 14, 16, 21, 309Industrial Disputes Act, 1947 — Section 25(B)
High Courts21 Jun 2019Allowed
Gandubhai Bhanabhai Zapda Vs Executive Engineer
Gujarat High Court · (2019) 06 GUJ CK 0013
Constitution Of India, 1950 — Article 14, 16
High Courts21 Jun 2019Partly Allowed/ Disposed Of
Prashantbhai Bhilaram Pardesi (Dhobi) Vs Gujarat State Road Transport Corporation & 1 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0002
Constitution Of India, 1950 — Article 226
High Courts21 Jun 2019Dismissed
Manbhupinder Singh Atwal S/O Barindra Singh Atwal Vs Neeraj Kumarpal Shah
Gujarat High Court · (2019) 06 GUJ CK 0001
Arbitration And Conciliation Act, 1996 — Section 9, 9(1)(ii), 9(2), 9(3), 11, 11(6), 15(3), 17, 29(A) (3), 37Code Of Criminal Procedure, 1973 — Section 340
High Courts20 Jun 2019Allowed
Yogendrasinh Mahendrasinh Bhadoria & 2 Other(s) Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 114, 304(B), 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts19 Jun 2019Partly Allowed
Kunjlataben Pursottam Radhakishan Changoiwala & 2 Other(s) Vs Mahmadkhan Latifkhan Pathan & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0047
Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Jun 2019Partly Allowed
IFFCO Tokio General Insurance Company LTD Vs Kanchanben Kiritkumar Patel & 4 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0040
Motor Vehicles Act, 1988 — Section — Section 2(13), (2)(b)(ii), 149(1), 166, 173Motor Vehicles Act 1939 — Section 96(1), 96(2), 96(2)(b), 96(2)(b)(ii)
High Courts19 Jun 2019Partly Allowed
Dineshbhai Rajabhai Bagda & 1 Other(s) Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 306, 498A