High Courts03 Jul 2019Allowed
M/S India Coke And Power Private Vs Union Of India
Gujarat High Court · (2019) 07 GUJ CK 0008
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 20 of 37
High Courts02 Jul 2019Allowed
Kalpeshbhai Fulabhai Makwana Vs State Of Gujarat And 5 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0122
Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Dismissed
Ashwin Laxmanbhai Kotwal Vs Honble Speaker, Gujarat State Legislative Assembly
Gujarat High Court · (2019) 07 GUJ CK 0055
Constitution Of India, 1950 — Article 19(1), 19(1)(a), 102, 103, 105(2), 122(1), 136, 190(3)(a), 191, 191(2), 192, 212, 212(1), 226, 227, 368(2)Gujarat Legislative Assembly Members (Disqualification on Ground of Defection) Rules, 1990 — Rule 6(5)(a), 6(5)(b), 6(6), 7, 7(2), 7(3)(b), 8, 8(3), 9Evidence Act, 1872 — Section 65(b)
High Courts02 Jul 2019Dismissed
Shree Adarsh Prathamik Shala Trust, Rajkot Through Secretary Irfanbhai Mahamad Sharif Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0037
Gujarat Secondary and Higher Secondary Act, 1972 — Section 31(1)Gujarat Secondary Education Regulations, 1974 — Regulation 9(7), 9(10), 10
High Courts02 Jul 2019Dismissed
L/H Of Deceased Dhulabhai Raijibhai Bharwad And L/H Of Deceased Naniben Dhulabhai Bharwad Vs Matambhai Jakshibhai Bharwad
Gujarat High Court · (2019) 07 GUJ CK 0030
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11
High Courts02 Jul 2019Dismissed/ Disposed Of
Adarsh Prathamik Shala Trust, Rajkot Through Secretary Irfanbhai Mahamad Sharif Kureshi Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0016
Secondary Education Regulations, 1974 — Regulation 9(7), 9(10)Gujarat Secondary And Higher Secondary Act, 1972 — Section 31(1)
High Courts01 Jul 2019
State Of Gujarat Vs Bharatbhai Shaluji Baranda
Gujarat High Court · (2019) 07 GUJ CK 0166
Constitution Of India, 1950 — Article 136Limitation Act, 1963 — Section 5
High Courts01 Jul 2019
MUKESHKUMAR SITARAM PATEL And 3 Other(S) Vs STATE OF GUJARAT And 1 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0136
Protection Of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 125
High Courts01 Jul 2019Partly Allowed
STATE OF GUJARAT Vs MAGANBHAI VAGHABHAI BHARVAD And 3 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0132
Indian Penal Code, 1860 — Section 114, 323, 325, 504, 506(2)Bombay Police Act, 1951 — Section 135Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts01 Jul 2019Allowed
State Of Gujarat Vs Koli Mansukh Lalji
Gujarat High Court · (2019) 07 GUJ CK 0129
Indian Penal Code, 1860 — Section 302Bombay Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts01 Jul 2019Dismissed
Mansukhbhai Kushalbhai Machhar Vs Deputy Executive Engineer
Gujarat High Court · (2019) 07 GUJ CK 0121
Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25B(1)Constitution Of India, 1950 — Article 226, 227
High Courts01 Jul 2019Allowed
Dashrathsinh Punjsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 07 GUJ CK 0118
Code Of Civil Procedure, 1908 — Section 451Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 12(5), 12(7), 12(2)(b)(ii), 22Constitution Of India, 1950 — Article 14, 19, 226
High Courts01 Jul 2019Allowed
Bharti Axa General Insurance Co Ltd Vs Gafurbhai Kalabhai Desai And 4 Other(S)
Gujarat High Court · (2019) 07 GUJ CK 0078
Motor Vehicles Act, 1988 — Section 122, 141, 166, 190
High Courts01 Jul 2019Disposed Of
Jayantibhai Govindbhai Kakadiya Vs Hiteshbhai Mansukhbhai Sakhiya
Gujarat High Court · (2019) 07 GUJ CK 0058
Constitution Of India, 1950 — Article 226, 227
High Courts01 Jul 2019Disposed Of
Ongc Electrical And Allied Staff Association Vs Director (Personnel), Ongc Ltd.
Gujarat High Court · (2019) 07 GUJ CK 0031
Constitution Of India, 1950 — Article 226, 227Indian Electricity Rules, 1956 — Rule 131Oil Mines Regulations, 1984 — Regulation 16, 23
High Courts01 Jul 2019Allowed
Ketan Anand Indrekar S/O Babubhai Indrekar Vs Vishakhaben W/O Harishbhai Ishwarlal
Gujarat High Court · (2019) 07 GUJ CK 0027
Code of Civil Procedure, 1908 — Section 115, Order 21 Rule 35
High Courts28 Jun 2019Allowed
Shriram General Insurance Co. Ltd Vs Nitaben Kishorbhai Thanki & 7 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0069
Motor Vehicles Act, 1988 — Section 3, 3(1), 4, 5, 134, 173, 177, 181, 184Indian Penal Code, 1860 — Section 279, 304, 304(4), 337, 338
High Courts28 Jun 2019Dismissed
State Of Gujarat Vs Devraj Damabhai Chopra-Satvara & 2 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 313, 378(1)(3)Indian Penal Code, 1860 — Section 114, 306, 498(A)
High Courts28 Jun 2019Allowed
Arjanbhai @ Aju Sela Jograna Vs State Of Gujarat
Gujarat High Court · (2019) 06 GUJ CK 0062
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3 (1) (s), 3 (1) (w) (ii), 3(2)(va), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 323, 332, 354, 379, 504, 506(2)Arms Act, 1959 — Section 25(1), 25(1)(b)(a), 27
High Courts28 Jun 2019Dismissed
Adani Power Limited & 1 Other(s) Vs Union Of India & 4 Other(s)
Gujarat High Court · (2019) 06 GUJ CK 0059
Constitution Of India, 1950 — Article 14, 19(1)(g), 265Special Economic Zones Rules, 2006 — Rule 22, 47(3)Special Economic Zones Act, 2005 — Section 2(g), 2(o), 7, 26, 26(2), 27, 30, 30(a), 49, 51, 53, 55(2)(h)