COURT ARCHIVE

Gujarat High Court judgments, 2019

740 judgments · page 17 of 37

High Courts15 Jul 2019Allowed

Kalpeshbhai Nathubhai Lad Vs Mines Supervisor

Gujarat High Court · (2019) 07 GUJ CK 0114

Code Of Civil Procedure, 1908 — Section 451Gujarat Mineral (Prevention Of Illegal Mining, Storage And Transportation) Rules, 2017 — Rule 2(2), 12, 12(5), 12(7), 12(2)(b)(ii), 18, 22Constitution Of India, 1950 — Article 14, 19, 226

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High Courts15 Jul 2019Allowed

Premgibhai Zaverbhai Dabhi Vs State Of Gujarat And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0097

Arms Act 1959 — Section 14, 14(2), 18

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High Courts15 Jul 2019Allowed

New India Assurance Company Limited Vs Heirs Of Deceased Rasidbhai Mohmadbhai Bilimoria And 6 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0095

Motor Vehicles Act, 1988 — Section 173

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High Courts15 Jul 2019Dismissed

Prakashbhai Jilubhai Udhas Vs Legal Heirs Of Deceased Vitthalbhai Devsibhai Kapuriya Ashwinbhai Vitthalbhai Kapuriya

Gujarat High Court · (2019) 07 GUJ CK 0056

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10

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High Courts15 Jul 2019Allowed

Laxmiben Chandrakant Dhabale Vs Chemstar Organics (India) Ltd

Gujarat High Court · (2019) 07 GUJ CK 0051

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 41, Order 41 Rule 1, Order 41 Rule 5, Order 21 Rule 11A, Order 21 Rule 26, Order 21 Rule 26(1), Order 21 Rule 26(3), Order 21 Rule 29

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High Courts15 Jul 2019Dismissed

Harshikaben Shashikantbhai Patel D/O Shantilal Patel Thru Poa Rajendrakmar J Barot Vs Bhavin Shashikant Patel

Gujarat High Court · (2019) 07 GUJ CK 0032

Code of Civil Procedure, 1908 — Section 11, 24, 115, 151, Order 2 Rule 2, Order 26 Rule 10A, Order 7 Rule 11, Order 7 Rule 11(d), Order 37 Rule 11, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 7, 9, 13(1)(b), 20Gujarat Marriage Act, 2006 — Section 5

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High Courts15 Jul 2019Dismissed

Heirs Of Decd. Kishorbhai Ambaram Agrawat Vs Sushilaben Motiram Joshi & 1 Others

Gujarat High Court · (2019) 07 GUJ CK 0028

Bombay Rents, Hotels and Lodging House Rates Control Act, 1947 — Section 5(11)(c), 11(3), 12(1), 12(2), 12(3)(a), 12(3)(b), 20, 29Limitation Act, 1963 — Section 52

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High Courts15 Jul 2019Allowed

Mukeshbhai Mohanlal Patel Vs Chirag Pravinchandra Shah

Gujarat High Court · (2019) 07 GUJ CK 0021

Bombay Tenancy Act, 1939 — Section 43, 63Transfer of Property Act, 1882 — Section 52Specific Relief Act, 1963 — Section 19(b)

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High Courts12 Jul 2019Dismissed

Govind @ Dholo Arjanbhai @Ajo Chunara Vs State Of Gujarat

Gujarat High Court · (2019) 07 GUJ CK 0131

Indian Penal Code, 1860 — Section 302, 395, 397, 400

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High Courts12 Jul 2019Allowed

Alkem Laboratories Pvt.Ltd Vs Amar Chemicals

Gujarat High Court · (2019) 07 GUJ CK 0071

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High Courts12 Jul 2019Dismissed

Nizar Taluka Sahakari Khardi Vechan Sangh Limited Vs District Registrar, Co-Operative Societies, Tapi

Gujarat High Court · (2019) 07 GUJ CK 0036

Constitution Of India, 1950 — Article 226Gujarat Cooperative Societies Act, 1961 — Section 74C(2), 74D, 155

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High Courts11 Jul 2019Allowed

Adarsh Nivasi Shala Vs Jerambhai Vallabhbhai Parmar

Gujarat High Court · (2019) 07 GUJ CK 0158

Industrial Disputes Act, 1947 — Section 25H

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High Courts11 Jul 2019Dismissed

STATE OF GUJARAT And 2 Other(S) Vs DECEASED MOHANLAL VALLABHAI THRO HIS LEGAL HEIRS And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0138

Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6, 11(1), 18, 54Code Of Civil Procedure, 1908 — Section 96

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High Courts11 Jul 2019Dismissed

Central Board Of Trustees For Employees Provident Fund Vs Institute Of Our Lady Of Fatima And 1 Other(S)

Gujarat High Court · (2019) 07 GUJ CK 0116

Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7A, 7Q, 7I, 14B, 15(2), 17(5)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4Constitution Of India, 1950 — Article 227

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High Courts11 Jul 2019Partly Allowed