High Courts20 Dec 2019Disposed Of
Vijaybhai Ravjibhai Vasava Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0056
Indian Penal Code, 1860 — Section 302, 304II
COURT ARCHIVE
Gujarat High Court judgments, 2019
740 judgments · page 2 of 37
High Courts20 Dec 2019Allowed
Dalsukhbhai Meghabhai Handa Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0046
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x), 18
High Courts20 Dec 2019Allowed
Soyambhai Shafimohammad Vahora Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts20 Dec 2019Allowed
Rupabhai Motibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 323, 436, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts20 Dec 2019
Talati Cum Mantri Vs Lilaben Somabhai & 2 Other(S)
Gujarat High Court · (2019) 12 GUJ CK 0027
High Courts19 Dec 2019Allowed
Alkeshbhai Babubhai Bariya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0113
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 8, 17
High Courts19 Dec 2019Allowed
ABID @ Naved Shabirhusain Malik Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(D)(2), 427, 435Information Technology Act, 2000 — Section 6, 7
High Courts19 Dec 2019Allowed
Harshadkumar Ambalal Patel Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 341, 406, 420, 465, 467, 468, 471, 506(1)
High Courts19 Dec 2019Allowed
Jigneshbhai Natwarbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 436
High Courts19 Dec 2019Allowed
Vijay @ Gholu S/O Dineshbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts19 Dec 2019Allowed
Rashedabanu W/O Mohamed Salim Mohamed Sadiq Yusuf Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29
High Courts19 Dec 2019Allowed
Husensha Harunsha Rafai Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65E
High Courts19 Dec 2019Allowed
Harish @ Lalo Rameshbhai Sisangiya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 376(2)N, 376(3)Protection Of Children From Sexual Offences (POCSO) Act 2012 — Section 4, 6, 5(L), 17
High Courts19 Dec 2019Allowed
Hanifbhai Ismailbhai Trakvadiya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts19 Dec 2019Allowed
Sureshkumar Deramaram Bisnoi Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts19 Dec 2019Allowed
Ankitsingh Amrendrasingh Rajawat Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 498(A), 506(1)Dowry Prohibition Act, 1961 — Section 3, 7
High Courts19 Dec 2019Allowed
Vipulbhai Balvantbhai Baria Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366
High Courts19 Dec 2019Disposed Of
Devang Madhukar Mehta & 1 Others Vs Pankaj Madhukar Mehta & 1 Others
Gujarat High Court · (2019) 12 GUJ CK 0036
Code Of Civil Procedure, 1908 — Section 96
High Courts18 Dec 2019Dismissed
Bhogilal Parsottamdas Patel Vs Legal Heirs Of Ramratan Badriprasad Agrawal
Gujarat High Court · (2019) 12 GUJ CK 0047
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts18 Dec 2019Allowed
Arjunsinh Surendrasinh Bhadoriya Vs State Of Gujarat
Gujarat High Court · (2019) 12 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366, 376