High Courts29 Aug 1977
Bai Ramilaben Vs K. Antilal Shankerlal
Gujarat High Court · (1978) 19 GLR 29
Criminal Procedure Code, 1973 (CrPC) — Section 124(4), 125, 125(4)Hindu Marriage Act, 1955 — Section 10, 10
COURT ARCHIVE
Gujarat High Court judgments, 1977
142 judgments · page 3 of 8
High Courts26 Aug 1977
Swastik Oil Industries Vs State of Gujarat and Another
Gujarat High Court · (1978) 19 GLR 1117
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 3, 6A, 6A, 7
High Courts25 Aug 1977
Patel Parshottamdas Chheldas and Others Vs State of Gujarat and Another
Gujarat High Court · (1978) 19 GLR 464
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88B, 88B(1)(b)
High Courts24 Aug 1977
S.R. Patel and Others Vs Manager, Sharda Vidyalaya and Others
Gujarat High Court · (1978) 19 GLR 751
Contempt of Courts Act, 1971 — Section 2(b)
High Courts23 Aug 1977
Patel Parshottamdas Chaturbhai and Others Vs Harijan Shakarbhai Lakhabhai and Others
Gujarat High Court · (1978) 19 GLR 341
Bombay Land Revenue Code, 1879 — Section 62, 62Constitution of India, 1950 — Article 226
High Courts22 Aug 1977
Jam Shri Staji Digvijaysingji and Others Vs Daud Taiyab and Others
Gujarat High Court · (1978) ACJ 443 : AIR 1978 Guj 153
Motor Vehicles Act, 1939 — Section 95(1)
High Courts19 Aug 1977
R.P. Patel Vs The State of Gujarat and Another
Gujarat High Court · (1978) CriLJ 1192 : (1978) GLR 18
High Courts17 Aug 1977
Registrar of Companies Vs Navjivan Trading Finance Pvt. Ltd.
Gujarat High Court · (1978) 48 CompCas 402
Companies Act, 1956 — Section 433, 434, 434(1), 439, 439(5)
High Courts16 Aug 1977
Memon Haji Oomer Noormamad Patel Vs Memon Bai Haji Aisha Suleman and Others
Gujarat High Court · (1978) 19 GLR 159
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1973 (CrPC) — Section 195, 196(a)Penal Code, 1860 (IPC) — Section 188
High Courts16 Aug 1977
Navjivan Construction Co. Vs Kantilal Gandalal Sanghvi and Others
Gujarat High Court · (1978) 19 GLR 357
Arbitration Act, 1940 — Section 34
High Courts16 Aug 1977
Baboo Husain Vs N.P. Nopany
Gujarat High Court · (1978) 37 FLR 10 : (1978) 19 GLR 360 : (1979) 1 LLJ 103
Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 1(6)
High Courts11 Aug 1977
Yashinkhan Ahmedkhan and Others Vs Hushanbhai Rajabbhai and Others
Gujarat High Court · (1978) 19 GLR 175
Criminal Procedure Code, 1973 (CrPC) — Section 456, 456Penal Code, 1860 (IPC) — Section 323, 323, 341, 341, 451
High Courts10 Aug 1977
Chinubhai Keshavlal Nanavati Vs K.J. Mehta and Another
Gujarat High Court · (1978) CriLJ 1040 : (1977) GLR 1022
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 170, 175, 178, 179, 180
High Courts09 Aug 1977
Commissioner of Income Tax, Gujarat-II Vs Vania Silk Mills P. Ltd.
Gujarat High Court · (1978) 112 ITR 701
Income Tax Act, 1961 — Section 28
High Courts09 Aug 1977
Simatul Chemical Industries Pvt. Ltd. Vs Cibatul Ltd.
Gujarat High Court · AIR 1978 Guj 216 : (1978) 19 GLR 315
Trade and Merchandise Marks Act, 1958 — Section 106, 11, 12
High Courts08 Aug 1977
Aminabibi Vs Havabibi and Another
Gujarat High Court · (1978) 19 GLR 339
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts05 Aug 1977
Commissioner of Income Tax Vs Distributors (Baroda) (P) Ltd.
Gujarat High Court · (1977) 08 GUJ CK 0007
Income Tax Act, 1961 — Section 147, 40, 85, 85A
High Courts04 Aug 1977
Commissioner of Income Tax, Gajarat-IV Vs Balabhai and Co.
Gujarat High Court · (1980) 122 ITR 301
Income Tax Act, 1961 — Section 271(1), 274, 274(2), 275
High Courts03 Aug 1977
P.V. Doshi Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1978) 113 ITR 22
Income Tax Act, 1961 — Section 147, 148
High Courts03 Aug 1977
Gujarat Machine Tools Industries and Others Vs State Bank of Saurashtra and Others
Gujarat High Court · AIR 1978 Guj 91 : (1978) 19 GLR 385
Limitation Act, 1963 — Section 5