High Courts10 Jan 1977
The Bhor Industries Ltd. Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 65
Bombay Borough Municipal Act, 1925 — Section 58(j), 61(l)(n)Bombay Provincial Municipal Corporations Act, 1949 — Section 127(1), 127(2), 3(2), 3(3), 3(3)Gujarat Panchayats Act, 1961 — Section 9(2)
