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Gujarat High Court judgments, 1977

142 judgments · page 6 of 8

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High Courts12 Apr 1977

Registrar of Companies, Gujarat Vs Kavita Benefit Pvt. Ltd.

Gujarat High Court · (1978) 48 CompCas 231

Companies Act, 1956 — Section 433, 434
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High Courts07 Apr 1977

Yaswanti R. Bhatt Vs Commissioner of Wealth-tax, Gujarat

Gujarat High Court · (1978) 114 ITR 318

Wealth Tax Act, 1957 — Section 2(e)(i), 27(1)
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High Courts07 Apr 1977

Sudhakar Manibhai and Kulinsingh Manibhai Vs Commissioner of Wealth-tax

Gujarat High Court · (1978) 111 ITR 384

Wealth Tax Act, 1957 — Section 2(e), 3, 4, 4(1)(b), 7Wealth Tax Rules, 1957 — Rule 2
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High Courts06 Apr 1977

Panchal Purshottambhai Chandulal Vs Patel Bhagubhai Alias Bhagvanbhai Shivabhai

Gujarat High Court · (1978) 19 GLR 840

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 16, 17, 18
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High Courts06 Apr 1977

Impa Weaving Factory Vs The Regional Provident Fund Commissioner

Gujarat High Court · (1978) 19 GLR 571

Bombay Court Fees Act, 1959 — Section 6(4)(a), 6(4)(a), 6(4)(j), 6(4)(j)Court Fees Act, 1870 — Section 7
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High Courts06 Apr 1977

COMMISSIONER OF WEALTH-TAX, GUJARAT-III Vs SMT. ARUNDHATI BALKRISHNA TRUST.

Gujarat High Court · (1977) 108 ITR 78

Central Provinces and Berar Sales Tax Act, 1947 — Section 11AWealth Tax Act, 1957 — Section 17(1)(b), 17(1)(b)
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High Courts06 Apr 1977

Commissioner of Wealth-tax, Gujarat-III Vs Smt. Arundhati Balkrishna Trust

Gujarat High Court · (1977) 108 ITR 79

Income Tax Act, 1961 — Section 147Wealth Tax Act, 1957 — Section 11A, 14, 17(1B), 27(1), 3
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High Courts05 Apr 1977

Gujarat State Financial Corporation Vs Rechan Rivets and Others

Gujarat High Court · (1978) 19 GLR 294

Criminal Procedure Code, 1973 (CrPC) — Section 141Industrial Finance Corporation Act, 1948 — Section 40State Financial Corporations Act, 1951 — Section 31, 31, 32, 32
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High Courts30 Mar 1977

Malek Bavaji Amarkhan Vs Amirkhan Salimkhan and Others

Gujarat High Court · AIR 1978 Guj 42

Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 1
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High Courts30 Mar 1977

Swastik Product of Baroda Vs Superintendent of Customs

Gujarat High Court · (1989) 21 ECR 162

Central Excises and Salt Act, 1944 — Section 2(f)
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High Courts29 Mar 1977

Vasani and Co. Vs Commissioner of Income Tax, Gujarat-III

Gujarat High Court · (1978) 112 ITR 819

Income Tax Act, 1961 — Section 275
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High Courts28 Mar 1977

Commissioner of Income Tax, Gujarat-II Vs Dineschandra Sumatilal

Gujarat High Court · (1978) 112 ITR 758

Companies Act, 1956 — Section 173
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High Courts28 Mar 1977

Godavariben Himmatlal and Another Vs Parikh Somalal and Others

Gujarat High Court · AIR 1978 Guj 33 : (1978) 19 GLR 631

General Clauses Act, 1897 — Section 3, 3(26)Registration Act, 1908 — Section 17, 17(2)
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High Courts27 Mar 1977

Commissioner of Income Tax, Gujarat-II Vs Vac Met Corporation Pvt. Ltd.

Gujarat High Court · (1978) 115 ITR 550

Income Tax Act, 1961 — Section 32, 32(1), 34, 35A
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High Courts21 Mar 1977

Commissioner of Income Tax, Gujarat-I Vs Satellite Engineering Ltd.

Gujarat High Court · (1978) 113 ITR 208

Income Tax (Amendment) Act, 1961 — Section 84Income Tax Act, 1922 — Section 15C
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High Courts19 Mar 1977

Commissioner of Income Tax, Gujarat Vs Gujarat State Warehousing Corporation

Gujarat High Court · (1977) 03 GUJ CK 0005

Income Tax Act, 1961 — Section 10(29), 263, 80P, 80Q, 81
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High Courts18 Mar 1977

Isaqmahmad abibiji Vs The United India Fire and General Insurance Co. (Ltd.)

Gujarat High Court · AIR 1978 Guj 46

Civil Procedure Code, 1908 (CPC) — Section 20Insurance Act, 1938 — Section 2(9), 46
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High Courts17 Mar 1977

Navinchandra Shakerchand Shah Vs Ahmedabad Co-operative Department Stores Ltd.

Gujarat High Court · (1978) 19 GLR 108 : (1979) 1 LLJ 60

Constitution of India, 1950 — Article 131A, 226(1), 226A, 227(1), 32Income Tax Act, 1961 — Section 132(5)Industrial Disputes Act, 1947 — Section 11A
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High Courts11 Mar 1977

Anil Jayantilal Vyas Vs Y. Sudhaben

Gujarat High Court · AIR 1978 Guj 74 : (1978) 19 GLR 556

Hindu Marriage Act, 1955 — Section 13
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High Courts28 Feb 1977

Sitaram Nandram Vs Jasubhai Raghubhai Jani and Another

Gujarat High Court · (1977) 18 GLR 808

Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 244
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