High Courts04 Jul 1977
Dhami Navnitbhai Amratlal and Others Vs Bhagvanlal Chhaganlal and Another
Gujarat High Court · (1978) 19 GLR 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 76(a), 92, 93
COURT ARCHIVE
Gujarat High Court judgments, 1977
142 judgments · page 5 of 8
High Courts30 Jun 1977
Shardaben Jayantilal Shah and Others Vs R.S. Belsare, Tax Recovery Officer II, Ahmedabad
Gujarat High Court · (1978) 19 GLR 636 : (1978) 112 ITR 156
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 11(6) , 86(1)
High Courts28 Jun 1977
Barkatali Abdulrahim Kasamwalini Vs Sohiniben Jethalal Parikh
Gujarat High Court · AIR 1978 Guj 27 : (1977) GLR 913
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 12Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts24 Jun 1977
Rana Mafatlal Gordhanbhai Vs Mahendrabhai Babubhal
Gujarat High Court · (1978) 19 GLR 529
Bombay Provincial Municipal Corporations Act, 1949 — Section 3Gujarat Rural Debtors Relief Act, 1976 — Section 11, 11, 11(2)
High Courts23 Jun 1977
Gaurishankar Vs Bhikhalal Chhaganlal and Others
Gujarat High Court · AIR 1978 Guj 72 : (1977) GLR 805
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts22 Jun 1977
Jiviben Lavji Raganath Vs Jadavji Devshanker and Others
Gujarat High Court · AIR 1978 Guj 32 : (1977) GLR 883
High Courts22 Jun 1977
Balubhai Maganlal Ghaswala and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1978 Guj 63
Constitution of India, 1950 — Article 22, 226, 226J1, 227
High Courts21 Jun 1977
Commissioner of Income Tax, Gujarat Vs Jyoti Ltd.
Gujarat High Court · (1978) 112 ITR 973
Super Profits Tax Act, 1963 — Section 9(b)
High Courts06 May 1977
Gulabrai Kalidas Naik and Others Vs Laxmidas Lallubhai Patel of Baroda and Others
Gujarat High Court · (1978) 48 CompCas 438 : (1978) 19 GLR 192 : (1977) 19 GLR 42
Companies Act, 1956 — Section 114, 116, 150, 155, 155(3)
High Courts05 May 1977
Rasiklal Lallubhai Shah and Another Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1980) 124 ITR 212
Estate Duty Act, 1953 — Section 10, 16(2), 44, 46, 46(1)
High Courts05 May 1977
Shantaben Narottamdas (A.P. of Late Narottamdas K. Shah) Vs Controller of Estate Duty, Gujarat Maneklal Premchand Shah Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1978) 111 ITR 365
Estate Duty Act, 1953 — Section 44, 74
High Courts04 May 1977
R.M. Gajjar Vs State of Gujarat and Others
Gujarat High Court · AIR 1978 Guj 102 : (1977) GLR 738
Constitution of India, 1950 — Article 235, 236Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 23
High Courts29 Apr 1977
Woollen Mill Kamdar Sangh, Jamnagar Vs State of Gujarat and Another
Gujarat High Court · (1978) 36 FLR 453 : (1978) GLR 373 : (1977) 2 LLJ 353
Industrial Disputes Act, 1947 — Section 11A
High Courts28 Apr 1977
Gujarat Bank Worker''s Union Vs Jamnagar Dist. Co-operative Bank Ltd.
Gujarat High Court · (1979) 1 LLJ 82
High Courts22 Apr 1977
Dolatrai Harjivan Bibodi and Another Vs Dr. Kantilal Sukhlal Shah
Gujarat High Court · (1977) 18 GLR 848
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1)Transfer of Property Act, 1882 — Section 106
High Courts15 Apr 1977
Nathu Manchhu Vs The State of Gujarat
Gujarat High Court · AIR 1978 Guj 49 : (1978) CriLJ 448 : (1977) GLR 1041
Criminal Procedure Code, 1973 (CrPC) — Section 162, 162(1)
High Courts13 Apr 1977
A''bad Cotton Mfg. Co. Ltd. etc. Vs Union of India and Others
Gujarat High Court · (1977) 1 GLR 714
Central Excise Rules, 1944 — Rule 2(22), 233Central Excises and Salt Act, 1944 — Section 35Constitution (Forty-Second Amendment) Act, 1976 — Section 58(2)
High Courts13 Apr 1977
Mehmoodmiya Kadri and Others Vs Sirishkumar Modi and Another
Gujarat High Court · (1978) 19 GLR 97
Gujarat Municipalities Act, 1963 — Section 53, 55, 55, 55(2)
High Courts13 Apr 1977
Chhaganlal Devehand etc. Vs Navalkunwar Talakchand and Another etc.
Gujarat High Court · (1977) 1 GLR 652
Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 1977
Bai Nani and Others Vs Manilal Lallubhai and Another
Gujarat High Court · (1978) 19 GLR 4
Succession Act, 1925 — Section 40, 40