High Courts03 Aug 1977
Mahagujarat Hawkers Vepari Mahajan Vs The Municipal Corporation
Gujarat High Court · (1978) 19 GLR 274
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8, 115
COURT ARCHIVE
Gujarat High Court judgments, 1977
142 judgments · page 4 of 8
High Courts03 Aug 1977
P. DOSHI Vs COMMISSIONER OF Income Tax, GUJARAT
Gujarat High Court · (1978) 113 ITR 22
Income Tax Act, 1961 — Section 147, 147, 148, 34(1)(a), 34(1)(b)
High Courts02 Aug 1977
Indravijaysinhji Monubha Rana Vs State of Gujarat and Others
Gujarat High Court · (1978) CriLJ 1199
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 3, 8, 9Constitution of India, 1950 — Article 22, 226
High Courts02 Aug 1977
Commissioner of Income Tax, Gujarat Vs Motilal Hirabhai Spg. and Wvg. Co. Ltd.
Gujarat High Court · (1978) 113 ITR 173
Income Tax Act, 1961 — Section 28
High Courts02 Aug 1977
Pari Mangaldas Girdhardas Vs Commissioner of Income Tax
Gujarat High Court · (1977) 6 CTR 647
Income Tax Act, 1961 — Section 2(13), 260(1)
High Courts01 Aug 1977
Commissioner of Income Tax Vs Ratanlal Lallubhai
Gujarat High Court · (1978) 112 ITR 985
Gift Tax Act, 1958 — Section 16(1B)Income Tax Act, 1961 — Section 147
High Courts29 Jul 1977
Jay Bharat Industries Vs R.T. Engineering and Electronics Co., Junagadh
Gujarat High Court · AIR 1978 Guj 60 : (1978) 19 GLR 345
Trade and Merchandise Marks Act, 1958 — Section 77
High Courts28 Jul 1977
Director of Stores Vs P.S. Dube
Gujarat High Court · (1978) 19 GLR 253
Factories Act, 1948 — Section 59Gujarat State Road Transport Corporation Employees Service Regulations — Regulation 123, 125, 35, 55Industrial Disputes Act, 1947 — Section 33C
High Courts26 Jul 1977
Rameshchandra Bhikhabhai Patel Vs Maneklal Maganlal Patel and Another
Gujarat High Court · AIR 1978 Guj 62 : (1978) GLR 329
Easements Act, 1882 — Section 13
High Courts22 Jul 1977
Thakore Omkarsinhji Ranjitsinhji Vs State of Gujarat
Gujarat High Court · (1978) 19 GLR 304
Constitution of India, 1950 — Article 227Gujarat Surviving Alienations Abolition Act, 1963 — Section 14, 14(v)
High Courts19 Jul 1977
Commissioner of Income Tax Vs Gujarat State Warehousing Corporation
Gujarat High Court · (1980) 124 ITR 282
Income Tax Act, 1961 — Section 10(29)Warehousing Corporations Act, 1962 — Section 24
High Courts18 Jul 1977
Commissioner of Income Tax, Gujarat Vs Swastik Textile Trading Company Pvt. Ltd.
Gujarat High Court · (1978) 113 ITR 852
Income Tax Act, 1961 — Section 11(1), 2(15), 80G, 80G, 80G(5)
High Courts18 Jul 1977
COMMISSIONER OF Income Tax, GUJARAT Vs SWASTIK TEXTILE TRADING COMPANY PVT. LTD.
Gujarat High Court · (1978) 113 ITR 852
Income Tax Act, 1961 — Section 2(15), 80G, 80G
High Courts15 Jul 1977
Arvind Mills Ltd. Vs Commissioner of Income Tax, Gujarat-II
Gujarat High Court · (1978) 112 ITR 64
Income Tax Act, 1961 — Section 33, 43(1), 43A, 43A(1), 43A(2)
High Courts13 Jul 1977
Gram Panchayat, Manekwada Vs Patel Bhura Ramji Bhensania
Gujarat High Court · AIR 1977 Guj 206 : (1978) 19 GLR 308
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(2), 115
High Courts13 Jul 1977
Amrutlal Mangalji Joshi Vs Arab Timbdi Juth Sevadayi Sahakari Mandali Ltd. and Others
Gujarat High Court · (1978) 19 GLR 20
Land Acquisition Act, 1894 — Section 12
High Courts12 Jul 1977
Pravinkumar Vallabhdas and Others Vs Chhotalal Parmanandas and Co. and Others
Gujarat High Court · (1977) ACJ 532 : AIR 1977 Guj 202 : (1978) 19 GLR 62
Motor Vehicles Act, 1939 — Section 110, 110
High Courts12 Jul 1977
Shankerlal H. Dave Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1980) 124 ITR 733
Income Tax Act, 1961 — Section 10(2), 37, 37(1)
High Courts06 Jul 1977
N.C. Dabhi and Others Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 393
Constitution of India, 1950 — Article 14, 14, 16, 16Gujarat Panchayats Act, 1961 — Section 205(3), 206(1), 206(1), 206(1)(i), 206(1)(iii)
High Courts04 Jul 1977
Hasanand Pinjomal Vs Commissioner of Incocme-tax, Gujarat
Gujarat High Court · (1978) 112 ITR 134
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 60D