High Courts13 Oct 1977
State of Gujarat Vs Vijay Baburao Takle
Gujarat High Court · (1978) 19 GLR 289
Bombay State Reserve Police Force Act, 1951 — Section 14(g)(ii), 14(g)(ii)
COURT ARCHIVE
Gujarat High Court judgments, 1977
142 judgments · page 2 of 8
High Courts10 Oct 1977
Patel Manilal Chhaganlal Vs The Municipal Corporation, Surat and Others
Gujarat High Court · AIR 1978 Guj 193 : (1978) 19 GLR 412
Evidence Act, 1872 — Section 65, 66, 89, 90Registration Act, 1908 — Section 57(5)
High Courts03 Oct 1977
Commissioner of Income Tax, Gujarat-I Vs Industrial Machinery Manufacturing P. Ltd.
Gujarat High Court · (1985) 151 ITR 533
Income Tax Act, 1961 — Section 253, 254, 80J(3), 84
High Courts27 Sept 1977
Bharat Ginning Factory, A Firm Vs Cotton Corporation of India Ltd.
Gujarat High Court · (1978) 19 GLR 1126
Arbitration Act, 1940 — Section 34, 34
High Courts27 Sept 1977
New Great Insurance Company of India Ltd. Vs Vithaldas Dhanjibhai and Another
Gujarat High Court · (1979) 49 CompCas 556 : (1978) 19 GLR 651
Marine Insurance Act, 1963 — Section 79
High Courts27 Sept 1977
Ahmedabad Kelavani Trust Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 671
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 19(1)(g)Gujarat University Act, 1949 — Section 20(xx)
High Courts23 Sept 1977
Ukadbhai Vallabhbhai Halpati and Another Vs Navrang Transport and Others
Gujarat High Court · (1978) 19 GLR 389
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Motor Vehicles Act, 1939 — Section 110A
High Courts21 Sept 1977
Havaben Karimbhai Belim Vs Razakbhai @ Bachubhai Kartmbhai Belim and Others
Gujarat High Court · (1978) 19 GLR 237
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1), 125(1)(a), 125(1)(d)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts15 Sept 1977
Chandravati Atmaram Patel Vs Commissioner of Income Tax, Gujarat-III, Ahmedabad
Gujarat High Court · (1978) 114 ITR 302
Income Tax Act, 1961 — Section 1(14)Wealth Tax Act, 1957 — Section 2
High Courts14 Sept 1977
Narendra Amratlal Dalai Vs The State of Gujarat
Gujarat High Court · (1978) CriLJ 1193 : (1978) GLR 165
Criminal Procedure Code, 1973 (CrPC) — Section 106, 19, 228, 29, 3Penal Code, 1860 (IPC) — Section 408, 477A
High Courts12 Sept 1977
Hamumiya Bachumiya and Others Vs Mehmhusen Gulam Husen and Others
Gujarat High Court · (1978) 19 GLR 661
Bombay Public Trusts Act, 1950 — Section 36, 36Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Sept 1977Allowed
Sarvaiya Balubha Dipsinh Vs Sureshchandra B. Agravat and Others
Gujarat High Court · (1978) ACJ 59
High Courts07 Sept 1977
Bhikhoobhai N. Shah Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1978) 114 ITR 197
Income Tax Act, 1961 — Section 139, 215, 217, 246
High Courts31 Aug 1977
Commissioner of Income Tax, Gujarat-III Vs Prakash Trading Co.
Gujarat High Court · (1980) 124 ITR 334
Finance (Amendment) Act, 1967 — Section 2(4)Finance Act, 1966 — Section 2(5)Income Tax Act, 1961 — Section 261
High Courts30 Aug 1977
Satyadev Chambers Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1979) 117 ITR 86
Income Tax Act, 1961 — Section 37(1)
High Courts30 Aug 1977
Commissioner of Income Tax, Gujarat Vs Premji Gopalbhai
Gujarat High Court · (1978) 113 ITR 785
Income Tax Act, 1961 — Section 28
High Courts30 Aug 1977
Hasmukhlal C. Shah and Others Vs State Of Gujarat and Another
Gujarat High Court · (1978) 19 GLR 378
Contempt of Courts Act, 1971 — Section 2(B), 2(b)
High Courts29 Aug 1977
Commissioner of Income Tax Vs Drapco Electric Corporation
Gujarat High Court · (1980) 122 ITR 341
General Clauses Act, 1897 — Section 3(22)Income Tax Act, 1961 — Section 143, 144, 147, 271(1), 277
High Courts29 Aug 1977
Mehta Parikh and Co. Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1980) 124 ITR 448
Income Tax Act, 1961 — Section 260(1), 28(2), 30, 31, 32
High Courts29 Aug 1977
Commissioner of Income Tax, Gujarat-IV Vs Drapco Electric Corporation
Gujarat High Court · (1977) 08 GUJ CK 0023
Income Tax Act, 1961 — Section 139(1), 139(2), 139(3), 143, 144