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Gujarat High Court judgments, 2013

1,241 judgments · page 3 of 63

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High Courts21 Dec 2013Allowed

Jivanbhai Z. Ghanghar Vs Director General-Sports Authority of Gujarat and Others

Gujarat High Court · (2014) LabIC 1281

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High Courts21 Dec 2013Disposed Off

Gandhinagar Bar Association Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0089

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High Courts21 Dec 2013Dismissed

Chandravadan Dhruv Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0088

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High Courts21 Dec 2013Dismissed

Abdul Hamid A. Bhatti Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0087

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High Courts21 Dec 2013Allowed

Sabir A. Samad Kanunga Vs State of Gujarat and 7

Gujarat High Court · (2013) 12 GUJ CK 0083

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High Courts21 Dec 2013Allowed

Anilbhai Lakhabhai Chunara Vs State of Gujarat and 2

Gujarat High Court · (2013) 12 GUJ CK 0076

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High Courts21 Dec 2013Allowed

Samjuben Jivabhai Rathod Vs Savitaben Jivabhai Rathod and Another

Gujarat High Court · (2013) 12 GUJ CK 0053

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High Courts21 Dec 2013Allowed

Kanubhai Lallubhai Parmar Vs State of Gujarat and 1

Gujarat High Court · (2013) 12 GUJ CK 0042

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High Courts21 Dec 2013Disposed Off

Jadeja Kishorsinh Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0027

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High Courts21 Dec 2013

Commissioner of Income Tax Vs Jikar A. Saiyed

Gujarat High Court · (2014) 221 TAXMAN 451

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High Courts20 Dec 2013Allowed

Nikunj B. Patel Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0208

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High Courts20 Dec 2013Disposed Off

Oriental Insurance Co. Ltd. Vs Punjabhai Chikabhai Solanki and Others

Gujarat High Court · (2013) 12 GUJ CK 0200

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High Courts20 Dec 2013Dismissed

Heirs of Lt. Dayakuvar Chhotalal Pragjibhai Mehta and Another Vs Mahant Bharatdas Guru

Gujarat High Court · (2013) 12 GUJ CK 0159

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High Courts20 Dec 2013Dismissed

Parshwanath Travel Agency Vs Transport Commissioner and Others

Gujarat High Court · (2013) 12 GUJ CK 0101

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High Courts20 Dec 2013Dismissed

Ananda Raghu Bharwad and Others Vs State of Gujarat

Gujarat High Court · (2014) 2 GLR 931

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High Courts20 Dec 2013Disposed Off

In Re: Pathik Infrastructure Private Limited

Gujarat High Court · (2013) 12 GUJ CK 0026

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High Courts19 Dec 2013Partly Allowed

Ashwinbhai Devjibhai Vasava Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0199

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High Courts19 Dec 2013

State of Gujarat Vs Umesh Nathabhai Chovasiya

Gujarat High Court · (2013) 12 GUJ CK 0177

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High Courts19 Dec 2013Partly Allowed

New India Assurance Co. Ltd. Vs Lakhabhai Raidhanbhai Jiladiya and Others

Gujarat High Court · (2013) 12 GUJ CK 0128

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High Courts19 Dec 2013Dismissed

Bhikhabhai Bhangadbhai Rathod Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0103

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