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Gujarat High Court judgments, 2013

1,241 judgments · page 61 of 63

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High Courts15 Jan 2013

Chowdhary M. Malji Since Decd. Through Legal Heirs Vs Heirs of Deceased Raval J. Ramchand and 4

Gujarat High Court · (2013) 01 GUJ CK 0070

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4Constitution of India, 1950 — Article 226, 227
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High Courts15 Jan 2013Dismissed

Naranbhai Sidibhai Bambhaniya Vs State of Gujarat and Others

Gujarat High Court · (2013) 01 GUJ CK 0058

Constitution of India, 1950 — Article 226
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High Courts15 Jan 2013

Commissioner of Income Tax Vs Ravjibhai Becharbhai Dhameliya

Gujarat High Court · (2013) 354 ITR 533

Income Tax Act, 1961 — Section 133A, 260A, 41, 41(1)
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High Courts15 Jan 2013Allowed

Hajinural Hasan Master Charitable Trust Vs State of Gujarat and Others

Gujarat High Court · (2013) 2 GLR 946 : (2013) LabIC 1989

Constitution of India, 1950 — Article 19, 30, 30(1), 30(2), 337Gujarat Secondary Education Act, 1972 — Section 17, 25, 3, 34, 35Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 132(5), 143(1)(a)
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High Courts15 Jan 2013Allowed

Baroda Ispat Pvt Ltd and 1 Vs State of Gujarat and 1

Gujarat High Court · (2013) 2 LLN 144

Industrial Disputes Act, 1947 — Section 10(3), 23, 24
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High Courts15 Jan 2013Partly Allowed

Shantiniketan Education Trust and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 2013 Guj 210

Constitution of India, 1950 — Article 29, 29(1), 30, 30(1)
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High Courts15 Jan 2013

Commissioner of Income Tax Vs Whiteline Chemicals

Gujarat High Court · (2014) 360 ITR 385

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High Courts11 Jan 2013Allowed

District Primary Education Committee Vs Jogidan Jivabhai Gadhvi and Another

Gujarat High Court · (2013) LabIC 1933

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
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High Courts11 Jan 2013Dismissed

Ramjaysinh Parasnathsingh Since Decd. Thro His Heirs Vs State of Gujarat and 1

Gujarat High Court · (2013) 01 GUJ CK 0093

Constitution of India, 1950 — Article 14, 16, 26, 311
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High Courts11 Jan 2013Allowed

Rameshbhai S. Jadav Vs Divisional Manager L.I.C. of India and 2

Gujarat High Court · (2013) 01 GUJ CK 0080

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High Courts11 Jan 2013Dismissed

Naimeshbhia Naranbhai Darji L.R. of Gopal Krushna Flats and A Vs Manubhai Kalidas Modi and 2

Gujarat High Court · (2013) 01 GUJ CK 0064

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High Courts11 Jan 2013

Babulal Danabhai Makwana Retired Social Welfare Inspect Vs State of Gujarat and 5 Ors.

Gujarat High Court · (2013) 01 GUJ CK 0028

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High Courts11 Jan 2013Dismissed

Jayaben Ravishankarbhai Sompura and Others Vs Gurumejsinh Palsinh Jat and Others

Gujarat High Court · (2013) 3 ACC 676

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High Courts11 Jan 2013

Arvindbhai Dhanjibhai Jobanputra Vs Vijaykumar Gaurishankar Thakkar

Gujarat High Court · (2013) 1 RCR(Rent) 645

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
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High Courts11 Jan 2013Disposed Off

Commissioner of Income Tax Vs Padmey Impex

Gujarat High Court · (2013) 01 GUJ CK 0007

Income Tax Act, 1961 — Section 80IB, 80IB(4)
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High Courts11 Jan 2013

G.S.R.T.C. Vs Nurmahmmadbhai Babubhai Shaikh and Another

Gujarat High Court · (2013) 4 ACC 158

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High Courts10 Jan 2013

Shoyab Bijani Vs State of Gujarat and Another

Gujarat High Court · (2013) 56 PTC 534

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High Courts10 Jan 2013

Vijaykumar Chanagi Vs Sanjay @ Jadiao Gagaji @ Prahladji Thakore and Others

Gujarat High Court · (2013) 2 GLR 1123

Penal Code, 1860 (IPC) — Section 302
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High Courts10 Jan 2013

Executive Director Gujarat Refinery Vs Ashwinkumar R. Patel

Gujarat High Court · (2013) 01 GUJ CK 0087

Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 11, 11A
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High Courts10 Jan 2013

Utkarsh Corporate Services Vs Commissioner of Central Excise and Service Tax

Gujarat High Court · (2014) 34 STR 35 : (2013) 58 VST 331

Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(105)(W), 65(93), 76, 83Income Tax Act, 1961 — Section 254
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