High Courts09 Jan 2013Disposed Off
Commissioner of C. Ex. & Customs Vs Anil Products Ltd.
Gujarat High Court · (2017) 346 ELT 573
COURT ARCHIVE
Gujarat High Court judgments, 2013
1,241 judgments · page 62 of 63
High Courts09 Jan 2013
Aarvee Denims and Exports Ltd. and Another Vs Union of India and Another
Gujarat High Court · (2013) 61 VST 313
High Courts09 Jan 2013
Commissioner of Central Excise and Customs Vs Anil Products Ltd.
Gujarat High Court · (2013) 18 GSTR 583
Central Excises and Salt Act, 1944 — Section 11AC
High Courts09 Jan 2013
Banaskantha District Oil-Seeds Growers Co-op. Union Vs M/s. Krishna Oil Mills
Gujarat High Court · (2013) 2 GLR 1386
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Gujarat Co-operative Societies Act, 1961 — Section 166, 167, 8, 96
High Courts09 Jan 2013Allowed
GSRTC Vs Ramanbhai K. Rathod
Gujarat High Court · (2013) 01 GUJ CK 0086
High Courts09 Jan 2013Allowed
Divisional Controller GSRTC Vs Secretary, Bhavnagar ST Dept. and 1
Gujarat High Court · (2013) 01 GUJ CK 0082
High Courts09 Jan 2013
Gujarat State Road Transport Corporation Vs Premjibhai Chaturbhai Jadav
Gujarat High Court · (2013) 01 GUJ CK 0081
High Courts09 Jan 2013
Commissioner of Customs and Central Excise Vs Neel Pigments P. Ltd.
Gujarat High Court · (2014) 43 GST 366 : (2013) 19 GSTR 1
Constitution of India, 1950 — Article 226
High Courts09 Jan 2013
Rameshchandra Devshanker Joshi Since Deceased Thro'' Heirs Vs Batliboi and Company and Others
Gujarat High Court · (2013) 01 GUJ CK 0025
High Courts08 Jan 2013
Raghjibhai Kanjibhai Kharsan Vs Union of India and Another
Gujarat High Court · (2013) 01 GUJ CK 0106
High Courts08 Jan 2013
K.K. Shah Vs Chief General Manager, State Bank of India and Others
Gujarat High Court · (2013) LabIC 2580
High Courts08 Jan 2013
Intra Ocular Carwe Pvt Ltd and 1 Vs Yabist Ravikant Baria
Gujarat High Court · (2013) 01 GUJ CK 0071
High Courts08 Jan 2013Dismissed
State of Gujarat Vs Vishnubhai Ambalal Patel and 3
Gujarat High Court · (2013) 01 GUJ CK 0044
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 114, 504, 506(2)
High Courts08 Jan 2013
D.C.I.T. - Circle 1(2) - Baroda Vs Inox Leisure Ltd.
Gujarat High Court · (2013) 351 ITR 314 : (2013) 213 TAXMAN 160
Income Tax Act, 1961 — Section 115JB
High Courts08 Jan 2013Disposed Off
Anand Kantilal Chokshi HUF Vs ITO
Gujarat High Court · (2013) 01 GUJ CK 0016
High Courts07 Jan 2013Dismissed
State of Gujarat Vs Vyom Atulbhai Bhatt
Gujarat High Court · (2013) 01 GUJ CK 0090
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 325, 504
High Courts07 Jan 2013
Padmini M. Nair Vs Union of India and Others
Gujarat High Court · (2013) 01 GUJ CK 0067
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BD
High Courts07 Jan 2013
Gujarat Road Transport Corporation Vs Kalubhai Dhulabhai Thakor
Gujarat High Court · (2013) 01 GUJ CK 0053
High Courts07 Jan 2013
Pratham Builders and 2 Vs Ram Avtar Rathi and 1
Gujarat High Court · (2013) 01 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts07 Jan 2013Allowed
K.G. Patel Vs High Court of Gujarat and Another
Gujarat High Court · (2013) LabIC 1938
Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10(2)