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Gujarat High Court judgments, 2013

1,241 judgments · page 60 of 63

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High Courts18 Jan 2013Allowed

State of Gujarat Vs Fakirbhai Motibhai Sipai

Gujarat High Court · (2013) 01 GUJ CK 0043

Electricity Act, 2003 — Section 151
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High Courts18 Jan 2013

I. G. Electricals Vs R.K. Upadhyay, C. Jairman and Managing Director and Others

Gujarat High Court · (2013) 01 GUJ CK 0024

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High Courts18 Jan 2013

Raman Krishna Iyer Vs State of Gujarat and Another

Gujarat High Court · (2014) CriLJ 255 : (2013) 2 GLR 1099 : (2013) 3 RCR(Criminal) 639

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 16(1)(a), 2
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High Courts17 Jan 2013Dismissed

Dineshbhai V. Kodiyatar Vs The Chairman Gujarat Public Service Commi. and 3

Gujarat High Court · (2013) 01 GUJ CK 0088

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High Courts17 Jan 2013

Akhil Anjana Kelavani Mandal Vs Kanakben Narubha Zala

Gujarat High Court · (2013) 01 GUJ CK 0084

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High Courts17 Jan 2013Allowed

Chief Officer Vs Vinod Hira and 14

Gujarat High Court · (2013) 01 GUJ CK 0075

Constitution of India, 1950 — Article 226, 227
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High Courts17 Jan 2013

Viramgam Taluka Kharid Vechan Sangh Ltd. Vs Kamuben Chudaji Amthaji

Gujarat High Court · (2013) 01 GUJ CK 0074

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High Courts17 Jan 2013Dismissed

State of Gujarat Vs Jangam Bava Jayantilal

Gujarat High Court · (2013) 01 GUJ CK 0069

Penal Code, 1860 (IPC) — Section 363, 363A
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High Courts17 Jan 2013

Bhanjibhai Rajabhai Solanki Vs Energy and Petro Chemicals Deptt.

Gujarat High Court · (2013) 01 GUJ CK 0048

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High Courts17 Jan 2013

Harishchandra Ambalal Shah and Another Vs Rameshchandra Jesingbhai Bhojak

Gujarat High Court · (2013) 1 RCR(Rent) 639

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2), 5(11)(c)(i)
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High Courts17 Jan 2013Allowed

Mayursinh Kanaksinh Rathod and 1 Vs State of Gujarat and 1

Gujarat High Court · (2013) 01 GUJ CK 0035

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 366
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High Courts17 Jan 2013

Commissioner of Income Tax Vs Jayantkumar Motichand Doshi

Gujarat High Court · (2013) 217 TAXMAN 247

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High Courts16 Jan 2013

State of Gujarat and Others Vs Lalji Gokalbhai

Gujarat High Court · (2013) LabIC 1966

Bombay Police Act, 1951 — Section 124Civil Procedure Code, 1908 (CPC) — Section 100, 80Constitution of India, 1950 — Article 311(2)
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High Courts16 Jan 2013

State of Gujarat and 2 Ors. Vs H/o. Decd. Patel Parshottamdas Madhavji (Deleted) and 3 Ors.

Gujarat High Court · (2013) 01 GUJ CK 0092

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High Courts16 Jan 2013Allowed

GSRTC Vs Ravidev Mohanprasad Sharma

Gujarat High Court · (2013) 01 GUJ CK 0083

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High Courts16 Jan 2013Allowed

Laljibhai C. Busa and Others Vs Union of India and Others

Gujarat High Court · (2013) 01 GUJ CK 0040

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High Courts16 Jan 2013Allowed

Patel Gopalbhai Karshanbhai and Others Vs Trivedi Kantilal Hargovandas

Gujarat High Court · (2013) 2 RCR(Rent) 549

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High Courts16 Jan 2013Dismissed

Commissioner of Income Tax Vs Simit P. Sheth

Gujarat High Court · (2013) 356 ITR 451

Income Tax Act, 1961 — Section 148
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High Courts15 Jan 2013

D G P Windsor India Ltd. Vs Mahendrakumar R Modi

Gujarat High Court · (2013) 01 GUJ CK 0085

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High Courts15 Jan 2013

Gujarat Ambuja Protiens Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 214 TAXMAN 310

Income Tax Act, 1961 — Section 37
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