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Gujarat High Court judgments, 2013

1,241 judgments · page 58 of 63

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High Courts31 Jan 2013

Urvesh Vinodbhai Thakkar and Others Vs State of Gujarat

Gujarat High Court · (2013) 3 GLR 2167

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High Courts31 Jan 2013

Hemaben Sanjeevkumar Kanodiya Vs Dr. D.N. Nanavati and Another

Gujarat High Court · (2013) CriLJ 2472 : (2013) 2 GLR 1317

Penal Code, 1860 (IPC) — Section 196, 197, 197, 198, 198
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High Courts30 Jan 2013Dismissed

Jairambhai Ramabhai Rabari Decd. Thro. Heirs Palundra and Another Vs Bipinchandra Naranbhai Barot, Heir and Admn. of Property of decd. Naranbhai Palundra

Gujarat High Court · AIR 2013 Guj 272

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High Courts30 Jan 2013

Yunuskhan Hajikhan Khan Vs Deputy Collector/Returning Officer, Valsad Municipality and Another

Gujarat High Court · (2013) 3 GLR 2619

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High Courts30 Jan 2013

Texcellence Overseas Vs Union of India

Gujarat High Court · (2013) 293 ELT 496 : (2014) 45 GST 216 : (2014) 24 GSTR 21

Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226
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High Courts29 Jan 2013Dismissed

Kantilal Keshavlal Vs Sohan Jayantilal Patel and 3

Gujarat High Court · (2013) 01 GUJ CK 0062

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
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High Courts29 Jan 2013

Commissioner of Income Tax-II Vs Mohmed Juned Dadani

Gujarat High Court · (2013) 258 CTR 168 : (2013) 355 ITR 172 : (2013) 214 TAXMAN 38

Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 147
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High Courts29 Jan 2013Allowed

Narshibhai Hirjibhai Sorathia (Part. and Autho. Repre. of M/s. B) Vs M/s. Infratech Limited and 2

Gujarat High Court · (2013) 01 GUJ CK 0055

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High Courts28 Jan 2013

Commissioner of Income Tax Vs Sathyanarayan P. Rathi

Gujarat High Court · (2013) 351 ITR 150

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High Courts28 Jan 2013Allowed

Vijay Prakash Lodha Vs Shree Pramukh Industries Pvt Ltd.

Gujarat High Court · (2013) 01 GUJ CK 0034

Companies Act, 1956 — Section 433, 434, 439
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High Courts28 Jan 2013

CIT Vs Mahadev Developers

Gujarat High Court · (2013) 01 GUJ CK 0020

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High Courts28 Jan 2013

CIT Vs Shree Rama Multi Tech Ltd.

Gujarat High Court · (2013) 01 GUJ CK 0014

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High Courts28 Jan 2013

Deputy Commissioner of Income Tax Vs Munjal Auto Industries Ltd.

Gujarat High Court · (2013) 218 TAXMAN 135

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High Courts28 Jan 2013

Commissioner of Income Tax Vs Gujarat Industrial Development Corporation Ltd.

Gujarat High Court · (2013) 218 TAXMAN 142

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High Courts27 Jan 2013Dismissed

Commr. of C. Ex. Vs Ratnamani Metals and Tubes Ltd.

Gujarat High Court · (2013) 296 ELT 327

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High Courts24 Jan 2013Dismissed

Ishwarbhai Lallubhai and 5 Vs Maganbhai Nanjibhai Patel

Gujarat High Court · (2013) 01 GUJ CK 0091

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High Courts24 Jan 2013Allowed

Shankarbhai Ishwarbhai Patel Vs Special Land Acquisition Officer and 1

Gujarat High Court · (2013) 01 GUJ CK 0050

Land Acquisition Act, 1894 — Section 11(1), 23(1)(A), 23(1A), 23(2), 28
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High Courts24 Jan 2013

Union Bank of India Vs Official Liquidator of M/s. Anal Polyester Pvt Ltd. and 1

Gujarat High Court · (2013) 01 GUJ CK 0036

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High Courts24 Jan 2013

Choice Laboratories Ltd. and Another Vs Union of India and Others

Gujarat High Court · (2013) 18 GSTR 492

Companies Act, 1956 — Section 11A
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High Courts24 Jan 2013

Commr. of C. Ex. and Cus., Surat-I Vs Krishnaram Dyeing and Finishing Works

Gujarat High Court · (2013) 298 ELT 376

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