High Courts12 Feb 2013
Aiyub Umarji Patel Vs Income Tax Officer
Gujarat High Court · (2013) 02 GUJ CK 0013
Income Tax Act, 1961 — Section 148, 271(1)(c), 68
COURT ARCHIVE
Gujarat High Court judgments, 2013
1,241 judgments · page 56 of 63
High Courts11 Feb 2013
Ghanshyambhai Muljibhai Patel Vs Bank of India
Gujarat High Court · (2013) 3 GLR 2391 : (2013) LabIC 1941
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 2013
Commissioner of Income Tax-I Vs Saurashtra Kutch Stock Exchanage Securities Ltd.
Gujarat High Court · (2013) 02 GUJ CK 0072
Income Tax Act, 1961 — Section 11, 11, 12A, 12A
High Courts11 Feb 2013
Asst. C.I.T. Baroda Circle 2 Vs Jay Kishore Chaturvedi
Gujarat High Court · (2013) 02 GUJ CK 0054
Income Tax Act, 1961 — Section 271(1)(c), 271[1)(c)
High Courts11 Feb 2013Allowed
Secretary Vs Sathwara Chandrikaben Nathalal and Others
Gujarat High Court · (2013) LabIC 1318
Income Tax Act, 1961 — Section 127
High Courts11 Feb 2013
Commissioner of Customs Vs Posco India Delhi Steel Processing Centre P. Ltd.
Gujarat High Court · (2014) 299 ELT 263 : (2013) 19 GSTR 313
Customs Act, 1962 — Section 130, 25, 27Customs Tariff Act, 1975 — Section 2(f), 3, 5
High Courts08 Feb 2013
Sai Krupa Dyeing and Printing Mills Pvt. Ltd. Vs Chandrapal Ramnath Yadav and 2 Ors.
Gujarat High Court · (2013) 137 FLR 673 : (2013) 3 LLJ 231 : (2013) LLR 768
High Courts08 Feb 2013
Prempreet Textile India Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2013) 293 ELT 523 : (2013) 19 GSTR 122
Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11BBCustoms Act, 1962 — Section 128, 129E, 130, 130E, 131
High Courts08 Feb 2013
Shantabai Devabhai Koli Vs New Kandla Salt and Chemicals Pvt. Ltd. and 1
Gujarat High Court · (2013) 02 GUJ CK 0047
Workmens Compensation Act, 1923 — Section 4, 4A
High Courts08 Feb 2013Allowed
Dakshin Gujarat Vij Company Ltd. Vs Amardeep Association and Others
Gujarat High Court · (2013) 2 GLR 1399
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18
High Courts08 Feb 2013Allowed
Bharat Sanchar Nigam Limited Vs State of Gujarat and Another
Gujarat High Court · (2013) 02 GUJ CK 0029
High Courts07 Feb 2013Allowed
Patel Kevalbhai Manjibhai, Patel Jayantibhai Kevalbhai and Patel Sureshbhai Kevalbhai Vs State of Gujarat, Deputy Collector (S.K.) and Bhambhai Mangabhai Galbabhai
Gujarat High Court · (2013) 02 GUJ CK 0070
Constitution of India, 1950 — Article 14, 227
High Courts07 Feb 2013Dismissed
Sharifbhai Vajerbhai Vs State of Gujarat and Others
Gujarat High Court · (2013) 1 GLR 851
Bombay Police Act, 1951 — Section 131Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts07 Feb 2013
New India Assurance Co. Ltd. Vs Legal Heirs and Representative of Deceased Dinesh Oghadbhai and Others
Gujarat High Court · (2013) 02 GUJ CK 0057
Motor Vehicles Act, 1988 — Section 170
High Courts07 Feb 2013
R.K. Technical Institute (Teb) Vs Khodabhai Parshottamdas Bhoi
Gujarat High Court · (2013) 02 GUJ CK 0056
High Courts07 Feb 2013
Akshaya Kanubhai Patel and Others Vs Branch Manager and Others
Gujarat High Court · AIR 2013 Guj 236
High Courts06 Feb 2013Dismissed
Jagrutiben Vrajlal Modi Vs Chairman
Gujarat High Court · (2013) 137 FLR 374 : (2013) 3 LLN 209 : (2013) LLR 611
Industrial Disputes Act, 1947 — Section 25(F), 39
High Courts06 Feb 2013
Gujarat State Road Transport Corporation Vs Keshavlal Anandji Vaghela
Gujarat High Court · (2013) 2 GLR 1354
Civil Procedure Code, 1908 (CPC) — Section 100Road Transport Corporations Act, 1950 — Section 45
High Courts06 Feb 2013Allowed
Piyush Industries Vs Paschim Gujarat Vij Co. Ltd. and Another
Gujarat High Court · AIR 2013 Guj 205
High Courts06 Feb 2013Allowed
State of Gujarat and Another Vs Kedarnath Nanjibhai Nagar and 29 Ors.
Gujarat High Court · (2013) 02 GUJ CK 0073