High Courts15 Feb 2013
State of Gujarat Vs Karnavathi Veneers Pvt. Ltd.
Gujarat High Court · (2014) 68 VST 367
COURT ARCHIVE
Gujarat High Court judgments, 2013
1,241 judgments · page 55 of 63
High Courts15 Feb 2013
Shankarbhai Motibhai Prajapati Heirs and L.Rs. of Jignesh Shankarbhai (Decd.) Vs Ishwarbhai Gangarambhai and Others
Gujarat High Court · (2014) 1 ACC 444 : (2014) ACJ 138 : (2014) 2 ALLMR 20 : (2013) 2 GLR 1127
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts15 Feb 2013
Khodal Corporation Vs Authority under Minimum Wages Act and Regional Labour
Gujarat High Court · (2013) 138 FLR 188 : (2013) 3 LLJ 193 : (2013) 3 LLN 216 : (2013) LLR 639
Minimum Wages (Central) Rules, 1950 — Rule 29(4)
High Courts15 Feb 2013
State of Gujarat Vs Shree Ashok Saw Mill and Wood Works
Gujarat High Court · (2013) 59 VST 167
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts15 Feb 2013Dismissed
National Insurance Company Vs Ramrajsinh Bhagwansinh Zala and Others
Gujarat High Court · (2014) ACJ 822 : (2013) 2 GLR 929
Motor Vehicles Act, 1988 — Section 110, 166, 95
High Courts15 Feb 2013
Adam B. Chaki Vs Government of India and Others
Gujarat High Court · AIR 2013 Guj 66
Constitution of India, 1950 — Article 11, 12, 132(1), 134A, 14Government of India Act, 1935 — Section 126, 298, 298(1)National Commission For Backward Classes Act, 1993 — Section 11, 9, 9(1), 9(2)
High Courts15 Feb 2013Dismissed
Meena Devi Vs State of Gujarat
Gujarat High Court · (2013) 02 GUJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 436A, 439Penal Code, 1860 (IPC) — Section 114, 120B, 406, 420, 465
High Courts15 Feb 2013Allowed
Maltiben Ramanbhai Patel and Others Vs Ashokbhai J. Patel and Others
Gujarat High Court · (2014) 1 ACC 97
High Courts14 Feb 2013Dismissed
Dolatram Tekchand Harjani Vs State of Gujarat and Another
Gujarat High Court · (2013) CriLJ 1779 : (2013) 3 GLR 2133
Arms Act, 1959 — Section 25(1)(a), 25(1)(a), 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 160, 227, 482Evidence Act, 1872 — Section 25
High Courts14 Feb 2013
Commissioner of Income Tax III Vs Bharuch Eco Aqua Infrastructure Ltd.
Gujarat High Court · (2013) 02 GUJ CK 0019
High Courts13 Feb 2013
Maheshkumar Chhatrapati Dave and Others Vs Inspector General of Registration and Others
Gujarat High Court · (2013) 3 GLR 2107
High Courts13 Feb 2013
Accra Pac (India) P. Ltd. and Another Vs Government of Gujarat Home Department and Others
Gujarat High Court · (2013) 19 GSTR 451
Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 127
High Courts13 Feb 2013
Commissioner of Income Tax Vs Income Tax Settlement Commission
Gujarat High Court · (2013) 216 TAXMAN 246
High Courts12 Feb 2013
Commissioner of Income Tax Vs Birla VXL Ltd.
Gujarat High Court · (2013) 215 TAXMAN 117
High Courts12 Feb 2013Allowed
K.K. Chaudhari Vs District Panchayat and Another
Gujarat High Court · (2013) 3 GLR 2082 : (2013) LabIC 2270
Bombay Civil Services Rules, 1959 — Rule 189A
High Courts12 Feb 2013
Munjal Auto Industries Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 215 TAXMAN 278
High Courts12 Feb 2013Dismissed
State of Gujarat Vs Sabbirbhai Sajuddin Vora and Another
Gujarat High Court · (2013) 02 GUJ CK 0048
High Courts12 Feb 2013
Dhansukhbhai Lallubhai Surti and 7 Vs State Of Gujarat and Others
Gujarat High Court · (2013) 02 GUJ CK 0046
Constitution of India, 1950 — Article 226, 227
High Courts12 Feb 2013
Commissioner of Income Tax-III Vs Hemant Hasmukhlal Shah
Gujarat High Court · (2013) 02 GUJ CK 0042
Income Tax Act, 1961 — Section 260A, 68
High Courts12 Feb 2013Dismissed
Vraj Vihar (Bansari) Association Vs Alpaben and 4 Ors.
Gujarat High Court · (2013) 02 GUJ CK 0030